Court News
Benga Behera and Another v. Braja Kishore Nanda and Others: Supreme Court Rejects Dubious Will
Read article ↗
THE COURTKUTCHEHRY BLOG
Legal insights, case analysis and research craft.
News, analysis and practical writing for Indian legal professionals.
Supreme Court judgmentClear topic ×
338 articles
Court News
Adivekka and Others v. Hanamavva Kom Venkatesh (Dead) by LRs. and Another: Supreme Court Invalidates Suspicious Will
Read article ↗
Court News
Supreme Court Bars Delayed Will Challenges in Nikhila Divyang Mehta vs. Hitesh Sanghvi, Upholds Limitation Law
Read article ↗
Key Wills Judgement
Supreme Court Affirms Daughters’ Right in Pappammal vs Jothi, Will Disputes Case
Read article ↗
Key Wills Judgement
Apoline D’Souza v. John D’Souza: Supreme Court Rejects Suspicious 1992 Will
Read article ↗
Key Wills Judgement
Savithri and Others v. Karthyayani Amma and Others: Supreme Court Upholds Validity of 1971 Will
Read article ↗
Key Wills Judgement
Kanwarjit Singh Dhillon v. Hardyal Singh Dhillon & Others: Supreme Court Clarifies Scope of Probate
Read article ↗
Key Wills Judgement
Krishna Kumar Birla v. Rajendra Singh Lodha & Ors.: Supreme Court Rules Birla Family Lacks Caveatable Interest
Read article ↗
Key Wills Judgement
Anil Kak v. Kumari Sharada Raje & Ors.: Supreme Court Rejects Incomplete Will of Holkar Maharani
Read article ↗
Key Wills Judgement
K. Laxmanan v. Thekkayil Padmini & Ors.: Supreme Court Upholds Rejection of Suspicious Will and Gift
Read article ↗
Key Wills Judgement
Bharpur Singh & Ors. v. Shamsher Singh: Supreme Court Reasserts Strict Proof of Wills
Read article ↗
Key Wills Judgement
Lalitaben Jayantilal Popat v. Pragnaben Jamnadas Kataria & Ors.: Supreme Court Invalidates Disputed Will
Read article ↗