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Advocate Rohit kumar

Experience : 9 Years
City : Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Banking & Finance
Bankruptcy
Labour Law

Court of Practice
Delhi High Court
District Court Saket

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Advocate Anurag Deep Bansal

Experience : 6 Years
City : Faridabad , Haryana

Area of Expertise
Criminal Law
Civil Law

Court of Practice
Delhi High Court
Supreme Court Of India

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Advocate Bhajan singh

Experience : 7 Years
City : Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Cheque Bounce
Property Law

Court of Practice
Delhi High Court
District Court Saket

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Advocate Mukesh Kumar

Experience : 3 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Civil Law
Labour Law
Recovery & Debt
Consumer Protection
Corporate Law
R.T.I (Right To Information)

Court of Practice
District Court Saket
District Court Patiala House
District Court Tis Hazari
District Court Karkardooma
District Court Dwarka
Delhi High Court
District Consumer Forums, Delhi

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Advocate Dayashankar Tomar

Experience : 9 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Civil Law

Court of Practice
Delhi High Court
District Court Saket

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Advocate Ashok Shokeen

Experience : 2 Years
City : Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law

Court of Practice
Delhi High Court
District Court Saket

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Advocate Vinod Sharma

Experience : 29 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Banking & Finance
Arbitration & Conciliation

Court of Practice
Supreme Court Of India
Delhi High Court
District Court Saket

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Advocate Nikhil Kharbanda

Experience : 6 Years
City : Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law

Court of Practice
District Court Saket
Delhi High Court

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Advocate Mukesh kumar

Experience : 11 Years
City : Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law

Court of Practice
Delhi High Court
District Court Saket

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Advocate Ramesh kumar Koli

Experience : 9 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law

Court of Practice
District Court Saket
Supreme Court Of India

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Advocate BHOO PARKASH GAUTAM

Experience : 6 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Family Law
Motor Vehicle Acts & Rules

Court of Practice
District Court Saket

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Advocate Ravi pal

Experience : 10 Years
City : Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law

Court of Practice
Delhi High Court
District Court Saket
Supreme Court Of India

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Advocate Ashok kumar Nenwani

Experience : 17 Years
City : Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law

Court of Practice
District Court Saket
Delhi High Court

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Advocate Deepak Tyagi

Experience : 23 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Consumer Protection
Family Law
Divorce & Alimony
Child Custody

Court of Practice
Delhi High Court
District Court Saket
District Court Dwarka
District Court Rohini
District Court Patiala House
National Consumer Disputes Redressal Commission
Debt Recovery Tribunal (DRT), Delhi

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Advocate Prabhakar Pandey

Experience : 12 Years
City : Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Banking & Finance
Accident & Injuries
Insurance Law
Intellectual Property Rights
Property Law
Family Law
Divorce & Alimony
Corporate Law
Consumer Protection
Recovery & Debt

Court of Practice
Supreme Court Of India
Delhi High Court
District Court Tis Hazari
District Court Karkardooma
District Court Rohini
District Court Patiala House
District Court Dwarka
Debt Recovery Tribunal (DRT), Delhi
National Consumer Disputes Redressal Commission

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Advocate Deepak Rawat

Experience : 8 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Accident & Injuries
Motor Vehicle Acts & Rules
Cheque Bounce
Recovery & Debt
Consumer Protection

Court of Practice
Delhi High Court
District Court Saket
District Court Patiala House
District Court Tis Hazari
District Court Karkardooma
District Court Rohini
District Court Dwarka
National Consumer Disputes Redressal Commission
Debt Recovery Tribunal (DRT), Delhi

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Advocate Shoued Hasan

Experience : 11 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Accident & Injuries
Family Law
Divorce & Alimony
Administrative Law
Information Technology
Human Rights
Taxation
Will And Trust
Banking & Finance
Communication & Telecom
Child Custody
Cheque Bounce
Corporate Law
Insurance Law
R.T.I (Right To Information)
Constitutional Law
Consumer Protection
Recovery & Debt
Business & Industry
Property Law

Court of Practice
Supreme Court Of India
Delhi High Court
District Court Saket
District Court Patiala House
District Court Karkardooma
District Court Rohini
National Consumer Disputes Redressal Commission
Debt Recovery Tribunal (DRT), Delhi
Central Administrative Tribunal (CAT) Delhi

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Advocate Mohan Shyam Arya

Experience : 8 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Divorce & Alimony
Family Law
Consumer Protection
Arbitration & Conciliation
Motor Vehicle Acts & Rules
Administrative Law
Recovery & Debt

Court of Practice
Supreme Court Of India
Delhi High Court
District Court Saket
District Court Patiala House
District Court Karkardooma
District Court Rohini
District Court Haridwar
Debt Recovery Tribunal (DRT), Delhi
National Consumer Disputes Redressal Commission

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Advocate Manish Kumar

Experience : 2 Years
City : Ghaziabad , Uttar Pradesh

Area of Expertise
Civil Law
Criminal Law
Motor Vehicle Acts & Rules

Court of Practice
District Court Ghaziabad
Allahabad High Court

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Advocate Dhanish Kumar

Experience : 8 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Consumer Protection
Recovery & Debt
Banking & Finance
Family Law

Court of Practice
Supreme Court Of India
Delhi High Court
District Court Tis Hazari
District Court Ghaziabad
District Court Patiala House
Debt Recovery Tribunal (DRT), Delhi
District Court Dwarka
District Court Rohini
National Consumer Disputes Redressal Commission

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Advocate dharmandar singh lakra

Experience : 96 Years
City : Delhi , Delhi

Area of Expertise
Civil Law

Court of Practice
District Court Tis Hazari

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Advocate Kunwar Pal

Experience : 1 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Divorce & Alimony
Motor Vehicle Acts & Rules

Court of Practice
Delhi High Court
District Court Saket
District Court Patiala House
District Court Tis Hazari
District Court Dwarka
District Court Rohini

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Advocate Kunwar pal

Experience : 2 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Civil Law
Family Law
Divorce & Alimony

Court of Practice
Delhi High Court
District Court Saket
District Court Karkardooma
District Court Rohini
District Court Patiala House

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Advocate Rahul Jain

Experience : 10 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Motor Vehicle Acts & Rules
Consumer Protection
Banking & Finance
Recovery & Debt
Family Law

Court of Practice
Delhi High Court
District Court Saket
District Court Tis Hazari
District Court Dwarka
District Court Karkardooma
District Court Patiala House
Debt Recovery Tribunal (DRT), Delhi
District Court Rohini
National Consumer Disputes Redressal Commission

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Advocate Heber Nathanael

Experience : 10 Years
City : Delhi , Delhi

Area of Expertise
Criminal Law
Civil Law
Banking & Finance
Corporate Law

Court of Practice
Delhi High Court
District Court Saket
District Court Tis Hazari
District Court Karkardooma
District Court Dwarka
District Court Rohini
Debt Recovery Tribunal (DRT), Delhi
National Consumer Disputes Redressal Commission

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Advocate Dinesh Kumar

Experience : 10 Years
City : New Delhi , Delhi

Area of Expertise
Criminal Law
Civil Law
Recovery & Debt
Family Law
Corporate Law
Banking & Finance
Motor Vehicle Acts & Rules
Consumer Protection

Court of Practice
Delhi High Court
District Court Saket
District Court Tis Hazari
District Court Karkardooma
District Court Dwarka
District Court Rohini
Debt Recovery Tribunal (DRT), Delhi
National Consumer Disputes Redressal Commission

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Advocate Kuldeep Singh Grawal

Experience : 4 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Consumer Protection
Divorce & Alimony
Motor Vehicle Acts & Rules

Court of Practice
Delhi High Court
District Court Saket
District Court Karkardooma
District Court Tis Hazari
Debt Recovery Tribunal (DRT), Delhi
National Consumer Disputes Redressal Commission

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Advocate Sonia Panwar

Experience : 16 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law

Court of Practice
Delhi High Court
District Court Saket
District Court Tis Hazari

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Advocate Mukesh Choudhary

Experience : 15 Years
City : Delhi , Delhi

Area of Expertise
Criminal Law
Family Law
Child Custody
Civil Law

Court of Practice
Delhi High Court
District Court Saket
District Court Patiala
District Court Tis Hazari
District Court Rohini
District Court Dwarka
District Consumer Disputes Redressal Forum, Mehrauli
District Court Ghaziabad
District Court Gurgaon
District Court Faridabad
Income Tax Appellate Tribunal (ITAT) Delhi
National Green Tribunal
National Consumer Disputes Redressal Commission
District Court Karkardooma
Supreme Court Of India
Consumer Commission
Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
Debt Recovery Tribunal (DRT), Delhi
District Consumer Forums, Delhi

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Advocate Manoj Kumar Pathak

Experience : 12 Years
City : New Delhi , Delhi

Area of Expertise
Civil Law
Criminal Law
Family Law
Banking & Finance
Corporate Law

Court of Practice
Delhi High Court
District Court Saket
District Court Patiala House
District Court Karkardooma
District Court Dwarka
Debt Recovery Tribunal (DRT), Delhi
National Consumer Disputes Redressal Commission

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