Bar Council ID
D/2104/2010
- Lawyer Search
- Lawyer Profile
Advocate Rahul Jain
Experience: 10 Years
New Delhi, Delhi
Advocate Rahul Jain
all matter
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Dwarka
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Banking & Finance
- Civil Law
- Consumer Protection
- Criminal Law
- Family Law
- Motor Vehicle Acts & Rules
- Recovery & Debt
Langauges
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