Abducted Persons (Recovery And Restoration) Act, 1949

Abolition Of Privy Council Jurisdiction Act, 1949

Absorbed Areas (Laws) Act, 1954

Academy Of Scientific And Innovative Research Act, 2011

Accessories (Condition) Rules, 1963

Accounting Procedure Relating To Central Government Employees Group Insurance Scheme, 1980 As Extended To All India Services

Acquired Territories (Merger) Act, 1960

Acquisition Of Certain Area At Ayodhya (Authentication Of Documents) Rules, 1993

Acquisition Of Certain Area At Ayodhya Act, 1993

Acting Judges Act, 1867

Actuaries Act, 2006

Additional Assistant Engineer (Electrical) Recruitment Rules, 2006

Additional Director (Gujarat State Forensic Science Laboratory) Class-I, Recruitment Rules, 2007

Additional Drug Controller (Ism) Recruitment Rules, 1999

Additional Duties Of Excise (Distribution) Rules, 1962

Additional Duties Of Excise (Goods Of Special Importance) Act, 1957

Additional Duties Of Excise (Textiles And Textile Articles) Act, 1978

Additional Duty Rules, 1976

Additional Emoluments (Compulsory Deposit) Act, 1974

Adjudicating Authority Regulations Of 2006

Adjudication Proceedings And Appeal Rules, 1974

Administration Of Evacuee Property (Central) Rules, 1950

Administration Of Evacuee Property Act, 1950

Administrative General Act, 1963

Administrative Officer, Class-Ii, Recruitment Rules, 2007

Administrative Service (Appointment By Selection) Regulations, 1997

Administrative Tribunals (Amendment) Act, 1986

Administrative Tribunals (Amendment) Act, 2006

Administrative Tribunals (Procedure For Investigation Of Misbehavior Or Incapacity Of Chairmen, Vice-Chairmen And Other Members) Rules, 2000

Administrative Tribunals (Procedure For Investigation Of Misbehavious Of Incapacity Of Chairmen, Vice-Chairmen And Other Members) Rules, 2000

Administrative Tribunals Act, 1985

Administrators General (Amendment) Act, 2012

Administrators-General (Maharashtra) Amendment Act, 2001

Admiralty Court Act, 1861

Admiralty Jurisdiction (India) Act, 1860

Admiralty Offences (Colonial) Act, 1849

Advocates Welfare Fund Act, 2001

African Development Bank Act, 1983

African Development Fund Act, 1982

Agar Agar (Grading And Marking) Rules, 1979

Agricultural And Processed Food Products Export Cess Act, 1985

Agricultural And Processed Food Products Export Cess Act, 1986

Agricultural And Processed Food Products Export Development Authority (Amendment) Act, 2009

Agricultural And Processed Food Products Export Development Authority Act, 1985

Agricultural And Processed Food Products Export Development Authority Regulations, 1986

Agricultural And Processed Food Products Export Development Authority Rules, 1986

Agricultural Debt Waiver And Debt Relief Scheme, 2008

Agricultural Income Tax (Amendment) Act, 1983

Agricultural Produce (Development And Warehousing) Corporations Act, 1956

Agricultural Produce (Grading And Marking) Act, 1937

Agricultural Produce Cess Act, 1940

Agricultural Refinance And Development Corporation Act, 1963

Agriculturists Loans Act, 1884

Aicte Regulations For Entry And Operation Of Foreign Universities In India Imparting Technical Education, 2003

Air (Prevention And Control Of Pollution) (Union Territories) Rules, 1983

Air (Prevention And Control Of Pollution) Amendment Act, 1987

Air (Prevention And Control Of Pollution) Rules, 1982

Air Corporation Rules, 1954

Air Corporations (Transfer Of Undertakings And Repeal) Act, 1994

Air Corporations Act, 1953

Air Craft (Public Health) Rules, 1954

Air Force Act, 1950

Air Force Rules, 1969

Aircraft (Amendment) Act, 2007

Aircraft (Carriage Of Dangerous Goods) Rules, 2003

Aircraft (Demolition Of Obstructions Caused By Buildings And Trees Etc.) Rules, 1994

Aircraft Act, 1934

Aircraft Rules, 1937

Airport Authority Of India (Lost Property) Regulations, 2003

Airports Authority Of India (Amendment) Act, 2003

Airports Authority Of India (Contract) Regulations, 2003

Airports Authority Of India (Lost Property) Regulations, 2003

Airports Authority Of India (Management Of Airports) Regulations, 2003

Airports Authority Of India (Manner Of Service Of Notice On Unauthorized Occupant) Rules, 2004

Airports Authority Of India Act, 1994

Airports Economic Regulatory Authority Of India Act, 2008

Alcock Ashdown Company Limited (Acqui-Ition Of Undertakings) Amendment Act, 1988

Alcock Ashdown Company Limited (Acquisition Of Undertakings) Act, 1973

Alcock Ashdown Company Limited (Acquisition Ofundertakings) Amendment Act, 1974

Aligarh Muslim University Act, 1920

All India Council For Technical Education (Member-Secretary) Recruitment Rules, 2006

All India Council For Technical Education Act, 1987

All India Institute Of Hygiene And Public Health, Calcutta (Group C) Recruitment Rules, 1990

All India Institute Of Medical Sciences Act, 1956

All India Institute Of Medical Sciences Rules, 1958

All India Institute Of Physical Medicine And Rehabilitation, Bombay (Prosthetic Engineer) Recruitment Rules, 1995

All India Institute Of Physical Medicine And Rehabilitation, Mumbai (Prosthetic Engineer) Recruitment Rules, 1999

All India Radio, Civil Construction Wing (Group A And B Posts) Recruitment Rules, 1988

All India Services (Commutation Of Pension) Regulations, 1959

All India Services (Compensatory Allowance) Rules, 1954

All India Services (Compensatory Allowance) Rules, 1981

All India Services (Conditions Of Service-Residuary Matters) Rules, 1960

All India Services (Conduct) Rules, 1968

All India Services (Confidential Rolls) Rules, 1970

All India Services (Dearness Allowance) Rules, 1972

All India Services (Death-Cum-Retirement Benefits) Rules, 1958

All India Services (Discipline And Appeal) Rules, 1969

All India Services (Group Insurance) Rules, 1981

All India Services (House Building Advance) Rules, 1978

All India Services (House Rent Allowance) Rules, 1977

All India Services (Joint Cadre) Rules, 1972

All India Services (Leave Travel Concession) Rules, 1975

All India Services (Leave) Rules, 1955

All India Services (Medical Attendance) Rules, 1954

All India Services (Overseas Pay, Passage And Leave Salary) Rules, 1957

All India Services (Remittances Into And Payments From Provident And Family Pension Funds) Rules, 1958

All India Services (Special Disability Leave) Regulations, 1957

All India Services (Study Leave) Regulations, 1960

All India Services (Travelling Allowances) Rules, 1954

All India Services Regulations (Indemnity) Act, 1975

All India Services, (Provident Fund) Rules, 1955

All India Soil Land Use Survey Organisation (Soil Survey Officer) Recruitment Rules, 1996

All-India Institute Of Medical Sciences (Amendment) Act, 2002

All-India Institute Of Medical Sciences (Amendment) Act, 2012

All-India Institute Of Medical Sciences And The Post-Graduate Institute Of Medical Education And Research (Amendment) Act, 2007

Allianz Und Stuttgarter Life Insurance Bank (Transfer) Act, 1950

Aluminium (Control) Order, 1970

Aluminium Corporation Of India Limited (Acquistion And Transfer Of Aluminium Undertaking) Act, 1984

Ambadi Seeds (Grading And Marking) Rules, 1964

Amity University Act, 2014

Amritsar Oil Works (Acquisition And Transfer Of Undertakings) Act, 1982

Amritsar Oil Works (Acquisition And Transfer Of Undertakings) Rules, 1984

Anand Marriage (Amendment) Act, 2012

Anand Marriage Act, 1909

Ancient Monuments And Archaeological Sites And Remains Act, 1958

Ancient Monuments And Archaeological Sites And Remains Rules, 1959

Ancient Monuments Preservantion Act, 1904

Ancient Monuments Preservation Act, 1904

Andaman And Nicobar Islands Economiser Rules, 1959

Andaman And Nicobar Islands Shops And Establishments Regulation, 2004

Andaman Lakshadweep Harbour Works, Chief Engineer And Administrator (Group A Post) Recruitments Rules, 2007

Andhra Pradesh Industrial Disputes Rules, 1958

Andhra Pradesh Prevention Of Anti-Social And Hazardous Activites Act, 1980

Andhra Pradesh Rural Development Act, 1996

Animal Birth Control (Dogs) Rules, 2001

Animal Casings (Grading And Marking) Rules, 1964

Animal Feed And Fooder (Standard Of Quality) Order, 2001

Anti Hijacking Act, 1982

Anti-Apartheid (United Nation Convention) Act, 1981

Anti-Corruption, Grievance Redressal And Whistleblower Protection Act, 2010

Anti-Dumping Duty On Isobutyl Benzene Of Chinese Origin

Antiquities And Art Treasures Act, 1972

Antiquities And Art Treasures Rules, 1973

Appellate Authority For Industrial And Financial Reconstruction (Secretarys Powers And Duties) Rules, 1988

Appellate Tribunal - Constitution Of Benches

Appellate Tribunal For Electricity (Procedure, Form, Fee And Record Of Proceedings) Rules, 2007

Appellate Tribunal For Forfeited Property (Conditions Of Service Of Chairman And Members) Rules, 1978

Appellate Tribunal For Forfeited Property (Conditions Of Service Of Chairman And Members) Rules, 1989

Appellate Tribunal For Forfeited Property (Fees) Rules, 1987

Appellate Tribunal For Forfeited Property (Fees) Rules, 1989

Appellate Tribunal For Forfeited Property (Procedure) Rules, 1986

Appellate Tribunal For Forfeited Property (Procedure) Rules, 1989

Apples (Grading And Marking) Rules, 1984

Application Of Section 159 To Foreign Companies Rules, 1975

Application Under Section 35Ac Of The Income-Tax Act, 1961 And Rules Iip To Un Of The Income-Tax Rules, 1962

Apprentices (Amendment) Act, 2007

Apprentices (Amendment) Act, 2014

Apprentices Act, 1961

Apprenticeship Rules, 1962

Apprenticeship Rules, 1991

Apprenticeship Rules, 1992

Appropriation (No. 2) Act, 2006

Appropriation (No. 2) Act, 2008

Appropriation (No. 3) Act, 2008

Appropriation (No. 4) Act, 2006

Appropriation (No. 5) Act, 2006

Appropriation (No. 6) Act, 2006

Appropriation (Railways) Act, 2006

Appropriation (Railways) Act, 2008

Appropriation (Railways) No. 2 Act, 2006

Appropriation (Railways) No. 2 Act, 2008

Appropriation (Railways) No. 3 Act, 2006

Appropriation (Railways) No. 3 Act, 2008

Appropriation (Railways) No. 4 Act, 2004

Appropriation (Railways) No. 4 Act, 2006

Appropriation (Railways) No. 5 Act, 2008

Appropriation (Railways) No. 5, Act, 2006

Appropriation (Railways) No. 6 Act, 2006

Appropriation (Railways) Vote On Account Act, 2006

Appropriation (Railways) Vote On Account Act, 2008

Arbitration (International Investment Disputes) Act, 1966

Arbitration (Protocol And Convention) Act, 1937

Arbitration Act, 1940

Arbitration Act, 1996

Arbitration And Conciliation (Amendment) Act, 2015

Arbitration And Conciliation (Amendment) Ordinance, 2015

Arbitration And Conciliation Act, 1996

Archaeological Survey Of India (Lower Division Clerk Group C) Recruitment Rules, 1995

Architects (Expert Committee) Rules, 1972

Architects (Professional Conduct) Regulation, 1989

Architects Act, 1972

Arecanuts (Grading And Marking) Rules, 1952

Armed Forces (Emergency Duties)Act, 1947

Armed Forces (Jammu And Kashmir) Special Powers Act, 1990

Armed Forces (Special Powers) Act, 1958

Armed Forces Punjab And Chandigarh) Special Powers Act, 1983

Armed Forces Tribunal Act, 2007

Arms Act, 1959

Arms Rules, 1962

Army Act, 1950

Army And Air Force (Disposal Of Private Property) Act, 1950

Army And Air Force (Disposal Of Private Property) Rules, 1953

Army Rules, 1954

Art Silk Textiles (Production And Distribution) Control Order, 1962

Arya Marriage Validation Act, 1937

Asian Development Bank Act, 1966

Asian Refractories Limited (Acquisition Of Undertaking) Act, 1971

Asiatic Society Act, 1984

Asiatic Society Rules, 1987

Assam (Alteration Of Boundaries) Act, 1951

Assam Accounts Service Rules, 1963

Assam Alienation Of Land (Regulation) Act, 1980

Assam Craftsman Training Service Rules, 1993

Assam Finance Act, 1980

Assam Judicial Officers (Retirement) On Super Annuation Rules, 1995

Assam Local Fund Audit Service Rules, 1995

Assam Panchayat And Rural Development Department (Recruitment And Conditions Of Service Of Administrative Officer (Trysem)Orders, 1996

Assam Preventive Detention Act, 1980

Assam Reorganisation (Meghalaya) Act, 1969

Assam Reorganisation (Meghalaya) Distribution Of Revenue Order, 1970

Assam Rifles Act, 1941

Assam Rifles Rules, 1985

Assam Sillimanite Limited (Acquisition And Transfer Of Re- Fractory Plant) Act, 1976

Assam State Legislature ( Delegation Of Powers) Act, 1981

Assam State Legislature (Delegation Of Powers) Act, 1980

Assam State Pharmacy Council (Reconstitution And Reorganisation) Order, 1990

Assam University Act, 1989

Assessor (Licencing Professional Requirements And Code Of Conduct) Regulations, 2000

Assistant Conservator Of Forests In The Gujarat Forest Service, Class-Ii, Recruitment Rules, 2007

Assistant Government Labour Officer, Class-Iii, Recruitment Rules, 2006

Ata Carnet (Form Of Bill Of Entry And Shipping Bill) Regulations, 1990

Atomic Energy (Amendment) Act, 2015

Atomic Energy (Arbitration Procedure) Rules, 1984

Atomic Energy (Control Of Irradiation Of Food) Rules, 1996

Atomic Energy (Factories) Rules, 1984

Atomic Energy (Factories) Rules, 1996

Atomic Energy (Radiation Protection) Rules, 2004

Atomic Energy (Safe Disposal Of Radioactive Wastes) Rules, 1987

Atomic Energy (Working Of The Mines, Minerals And Handling Of Prescribed Substance) Rules, 1984

Atomic Energy Act, 1962

Auroville (Emergency Provisions) Act, 1980

Auroville (Emergency Provisions) Repeal Act, 2001

Auroville Foundation Act, 1988

Auroville International Advisory Council Rules, 1981

Authentication (Orders And Other Instruments) Rules, 2002

Authoritative Texts (Central Laws) Act, 1973

Authority For Advance Rulings (Customs, Central Excise And Service Tax) Procedure Regulations, 2005

Authority For Advance Rulings (Group A And Group B) Recruitment Rules, 2000

Authority For Advance Rulings (Procedural) Rules, 2003

Authority For Advance Rulings (Procedure) Rules, 1996

Automobile Cess Rules, 1984

Aviation Turbine Fuel (Regulation Of Marketing) Order, 2001

Appellate Authority (Allowances Payable To, And Other Terms And Conditions Of Service Of Chairperson And Members And The Manner Of Meeting Expenditure Of The Authority) Rules, 2006

Aadhaar And Other Laws (Amendment) Act, 2019

Arms (Amendment) Act, 2019

Appropriation Act, 2020