Particular | Correct Method | Outcome |
---|---|---|
All Words | Territorial Jurisdiction | System will search all the judgements wherein both the words Territorial and Jurisdiction exist. Both the words Territorial and Jurisdiction might or might not be together in the search results. |
Usage of Near in All Words | Murder Weapon Not Found |
System will search for judgements wherein all the words in the String "Murder Weapon Not Found" are present and are not separated by more than 10 words |
Correct Method | Outcome |
---|---|
Territorial Jurisdiction | System will search the exact phrase "Territorial Jurisdiction" i.e. the outcome will be all the judgements wherein both the words Territorial Jurisdiction are together. |
Particular | Correct Method | Outcome |
---|---|---|
OR | "Territorial Jurisdiction" OR "Section 138 NI Act" | System will search for judgements wherein either or both of the phrases (I.e. "Teritorial Jurisdiction" or "Section 138 NI Act" are present as it is. |
AND | "Territorial Jurisdiction" AND "Section 138 NI Act" | System will search for judgements wherein both the phrases (I.e. "Teritorial Jurisdiction" and "Section 138 NI Act") are present as it is. |
NOT | "Territorial Jurisdiction" NOT "Section 138 NI Act" | System will search for judgements wherein the phrase "Teritorial Jurisdiction" is present but the phrase "Section 138 NI Act" is not present. |
ex1:- ("Claim Compensation" AND "Head Injury") NOT Death
ex2:- "stop payment" AND ("dishonour of cheque" OR "signature of differ")
ex3:- ((murder AND knife) NOT jail) AND ("eye witness") AND ("dying declaration" OR "blood stained")
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