Bar Council ID
D/351/2003
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Advocate Mukesh Choudhary
Experience: 15 Years
Delhi, Delhi
Advocate Mukesh Choudhary
I HAVE VAST EXPERIENCE IN BAIL, RAPE, POCSO, CHILD RIGHT RELATED CASES ALSO
City Of Residence
Delhi
Court Of Practice
- Consumer Commission
- Custom Excise & Service Tax Appellate Tribunal (CESTAT), Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Consumer Disputes Redressal Forum, Mehrauli
- District Consumer Forums, Delhi
- District Court Dwarka
- District Court Faridabad
- District Court Ghaziabad
- District Court Gurgaon
- District Court Karkardooma
- District Court Patiala
- District Court Rohini
- District Court Saket
- District Court Tis Hazari
- Income Tax Appellate Tribunal (ITAT) Delhi
- National Consumer Disputes Redressal Commission
- National Green Tribunal
- Supreme Court Of India
Area Of Expertise
- Child Custody
- Civil Law
- Criminal Law
- Family Law
Langauges
- English
- Hindi
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