Bar Council ID
D|/380/2006
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- Lawyer Profile
Advocate Manoj Kumar Pathak
Experience: 12 Years
New Delhi, Delhi
Advocate Manoj Kumar Pathak
Corporate and banking
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Dwarka
- District Court Karkardooma
- District Court Patiala House
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Banking & Finance
- Civil Law
- Corporate Law
- Criminal Law
- Family Law
Langauges
- English
- Hindi
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