Bar Council ID
D/1748/2006
- Lawyer Search
- Lawyer Profile
Advocate Prabhakar Pandey
Experience: 12 Years
Delhi, Delhi
Advocate Prabhakar Pandey
Skilled
City Of Residence
Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Dwarka
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Banking & Finance
- Civil Law
- Consumer Protection
- Corporate Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Insurance Law
- Intellectual Property Rights
- Property Law
- Recovery & Debt
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