Bar Council ID
D/994/2007
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Advocate Shoued Hasan
Experience: 11 Years
New Delhi, Delhi
Advocate Shoued Hasan
Represents clients of the firm in court; Renders legal advice to clients of the firm; Represents the firm in press briefings and interviews; Interprets laws, rules and proceedings for clients; Prepares legal documents and contracts; Contributes legal analyses to the firm on Represented the company in court and other legal proceedings; Presided as the company’s Legal Counsel and Corporate Secretary; Authored company guidelines and personnel procedures Oversaw company’s strict adherence to tax laws; Prepared all Board Resolutions and Secretary’s Certificates; Provided legal advice to officers; Presided over adjudication and company hearings; Oversaw company’s strict adherence with laws regarding pharmaceutical industry; Liaison with government agencies and offices.
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- District Court Saket
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Accident & Injuries
- Administrative Law
- Banking & Finance
- Business & Industry
- Cheque Bounce
- Child Custody
- Civil Law
- Communication & Telecom
- Constitutional Law
- Consumer Protection
- Corporate Law
- Criminal Law
- Divorce & Alimony
- Family Law
- Human Rights
- Information Technology
- Insurance Law
- Property Law
- R.T.I (Right To Information)
- Recovery & Debt
- Taxation
- Will And Trust
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