Bar Council ID
D/260/2010
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- Lawyer Profile
Advocate Mohan Shyam Arya
Experience: 8 Years
New Delhi, Delhi
Advocate Mohan Shyam Arya
A
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Haridwar
- District Court Karkardooma
- District Court Patiala House
- District Court Rohini
- District Court Saket
- National Consumer Disputes Redressal Commission
- Supreme Court Of India
Area Of Expertise
- Administrative Law
- Arbitration & Conciliation
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
- Motor Vehicle Acts & Rules
- Recovery & Debt
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