Bar Council ID
D/19/1995
- Lawyer Search
- Lawyer Profile
Advocate Deepak Tyagi
Experience: 23 Years
New Delhi, Delhi
Advocate Deepak Tyagi
bright feture
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Dwarka
- District Court Patiala House
- District Court Rohini
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Child Custody
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
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