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    • Advocate Pradeep Singh Ahluwalia

      Experience : 11 Years
      City : New Delhi , Delhi
      Area of Expertise
      Motor Vehicle Acts & Rules
      Consumer Protection
      Labour Law
      Taxation
      Administrative Law
      Constitutional Law
      Civil Law
      Criminal Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      District Court Karkardooma
      District Court Tis Hazari
      District Court Dwarka
      National Consumer Disputes Redressal Commission
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    • Advocate Pradeep Singh Ahluwalia

      Experience : 11 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Customs & Central Excise
      Administrative Law
      Criminal Law
      Corporate Law
      Labour Law
      Real Estate
      Motor Vehicle Acts & Rules
      Court of Practice
      Delhi High Court
      District Court Patiala House
      National Consumer Disputes Redressal Commission
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    • Advocate Pradeep Singh Tomar

      Experience : 4 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Cheque Bounce
      Consumer Protection
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      District Court Tis Hazari
      District Court Karkardooma
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    • Advocate Shehzad Alam

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Muslim Law
      Cheque Bounce
      Consumer Protection
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      National Consumer Disputes Redressal Commission
      District Court Karkardooma
      District Court Dwarka
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    • Advocate Bharat Gautam

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Cheque Bounce
      Consumer Protection
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      District Court Karkardooma
      District Court Tis Hazari
      District Court Rohini
      District Court Dwarka
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    • Advocate Atul Agarwal

      Experience : 8 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Taxation
      Real Estate
      Criminal Law
      Family Law
      Divorce & Alimony
      Medical Malpractice
      Media & Entertainment
      Consumer Protection
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Tis Hazari
      District Court Karkardooma
      National Consumer Disputes Redressal Commission
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    • Advocate Krishna Kr Sharma

      Experience : 1 Years
      City : Delhi , Delhi
      Area of Expertise
      Consumer Protection
      Criminal Law
      Cheque Bounce
      Civil Law
      Constitutional Law
      Motor Vehicle Acts & Rules
      Will And Trust
      Others
      Court of Practice
      Delhi High Court
      National Consumer Disputes Redressal Commission
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    • Advocate Kaushikesh Kumar

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Cheque Bounce
      Court of Practice
      Delhi High Court
      District Court Saket
      National Consumer Disputes Redressal Commission
      District Court Patiala House
      District Court Tis Hazari
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    • Advocate Yakub Raza

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Cheque Bounce
      Family Law
      Divorce & Alimony
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Karkardooma
      District Court Tis Hazari
      District Court Saket
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    • Advocate Chandra Bhushan Tiwari

      Experience : 19 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Property Law
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      District Court Karkardooma
      District Court Tis Hazari
      Consumer Commission
      National Consumer Disputes Redressal Commission
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    • Advocate Amit Tomar

      Experience : 5 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Divorce & Alimony
      Consumer Protection
      Cheque Bounce
      Property Law
      Taxation
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
      District Court Tis Hazari
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Manoj Kumar

      Experience : 11 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Banking & Finance
      Education
      Taxation
      Consumer Protection
      Commercial Law
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
      Consumer Commission
      National Consumer Disputes Redressal Commission
      View Profile

    • Advocate Raakesh Gupta

      Experience : 16 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Taxation
      Motor Vehicle Acts & Rules
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
      National Consumer Disputes Redressal Commission
      Central Administrative Tribunal (CAT) Delhi
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    • Advocate Ekta Dhama

      Experience : 4 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Cheque Bounce
      Family Law
      Divorce & Alimony
      Consumer Protection
      Motor Vehicle Acts & Rules
      Commercial Law
      Court of Practice
      Delhi High Court
      District Court Patiala House
      Consumer Forum North, Tis Hazari
      District Court Tis Hazari
      District Court Saket
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Vikas Gautam

      Experience : 15 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Divorce & Alimony
      Motor Vehicle Acts & Rules
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
      District Court Karkardooma
      District Court Tis Hazari
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
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    • Advocate Sangeeta Tomar Chauhan

      Experience : 9 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Corporate Law
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Tis Hazari
      View Profile

    • Advocate Abhishek Grover

      Experience : 2 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Cheque Bounce
      Taxation
      Motor Vehicle Acts & Rules
      Court of Practice
      Delhi High Court
      District Court Patiala
      District Court Saket
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
      View Profile

    • Advocate Pradeep Kumar Pathak

      Experience : 6 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Cheque Bounce
      Consumer Protection
      Taxation
      Medical Malpractice
      Corporate Law
      Commercial Law
      Court of Practice
      Delhi High Court
      District Court Patiala House
      National Consumer Disputes Redressal Commission
      District Court Saket
      View Profile

    • Advocate Abhimanu Yadav

      Experience : 1 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Divorce & Alimony
      Consumer Protection
      Motor Vehicle Acts & Rules
      Court of Practice
      Delhi High Court
      District Court Saket
      District Court Patiala House
      National Consumer Disputes Redressal Commission
      View Profile

    • Advocate Amit Attri

      Experience : 12 Years
      City : New Delhi , Delhi
      Area of Expertise
      Accident & Injuries
      Civil Law
      Criminal Law
      Consumer Protection
      Cheque Bounce
      Corporate Law
      Taxation
      Court of Practice
      Delhi High Court
      District Court Patiala House
      National Consumer Disputes Redressal Commission
      View Profile

    • Advocate Ravi Ranjan

      Experience : 9 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Cheque Bounce
      Corporate Law
      Customs & Central Excise
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
      District Court Tis Hazari
      District Court Karkardooma
      National Consumer Disputes Redressal Commission
      Competition Commission of India
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    • Advocate Jitendra Garg

      Experience : 23 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Cheque Bounce
      Motor Vehicle Acts & Rules
      Consumer Protection
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Karkardooma
      District Court Tis Hazari
      National Consumer Disputes Redressal Commission
      View Profile

    • Advocate Sanjay Sharma

      Experience : 16 Years
      City : New Delhi , Delhi
      Area of Expertise
      Consumer Protection
      Family Law
      Civil Law
      Criminal Law
      Labour Law
      Taxation
      Cheque Bounce
      Child Custody
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Karkardooma
      District Court Saket
      District Court Tis Hazari
      National Consumer Disputes Redressal Commission
      View Profile

    • Advocate Krishan Kumar

      Experience : 6 Years
      City : Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Consumer Protection
      Family Law
      Taxation
      Property Law
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Tis Hazari
      District Court Saket
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
      View Profile

    • Advocate Rahul Sharma

      Experience : 2 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Consumer Protection
      Court of Practice
      Delhi High Court
      District Court Tis Hazari
      State Commission Delhi
      National Consumer Disputes Redressal Commission
      View Profile

    • Advocate Sumit Saini

      Experience : 5 Years
      City : New Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
      View Profile

    • Advocate Sanjeev Kumar Manan

      Experience : 17 Years
      City : New Delhi , Delhi
      Area of Expertise
      Civil Law
      Criminal Law
      Family Law
      Consumer Protection
      Motor Vehicle Acts & Rules
      Taxation
      Commercial Law
      Court of Practice
      Delhi High Court
      District Court Patiala House
      District Court Saket
      District Court Karkardooma
      District Court Tis Hazari
      National Consumer Disputes Redressal Commission
      Debt Recovery Tribunal (DRT), Delhi
      View Profile

    • Advocate Raman Aggarwal

      Experience : 15 Years
      City : Delhi , Delhi
      Area of Expertise
      Criminal Law
      Court of Practice
      Delhi High Court
      View Profile

    • Advocate Dharam Bir Bhargav

      Experience : 1 Years
      City : Chandigarh , Chandigarh
      Area of Expertise
      Criminal Law
      Constitutional Law
      Court of Practice
      Punjab and Haryana High Court
      Supreme Court Of India
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    • Advocate Vishal Sheokand

      Experience : 10 Years
      City : Mandi , Himachal Pradesh
      Area of Expertise
      Civil Law
      Court of Practice
      Supreme Court Of India
      View Profile