Bar Council ID
D/980A/2000
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- Lawyer Profile
Advocate Chandra Bhushan Tiwari
Experience: 19 Years
New Delhi, Delhi
Advocate Chandra Bhushan Tiwari
Civil and criminal both
City Of Residence
New Delhi
Court Of Practice
- Consumer Commission
- Delhi High Court
- District Court Karkardooma
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
- Property Law
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