Bar Council ID
D/907/2003
- Lawyer Search
- Lawyer Profile
Advocate Raakesh Gupta
Experience: 16 Years
New Delhi, Delhi
Advocate Raakesh Gupta
Expeet in Mact matter
City Of Residence
New Delhi
Court Of Practice
- Central Administrative Tribunal (CAT) Delhi
- Delhi High Court
- District Court Patiala House
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
- Motor Vehicle Acts & Rules
- Taxation
Forum discussions by Advocate Raakesh (Recent 10)
No Answer(s) Found.
User Reviews (0) found
No review(s) Found.
User Recommendations (0) found
No recommendations(s) Found.
