Bar Council ID
D/3250/2017
- Lawyer Search
- Lawyer Profile
Advocate Abhishek Grover
Experience: 2 Years
New Delhi, Delhi
Advocate Abhishek Grover
Consumer case law
City Of Residence
New Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Patiala
- District Court Saket
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Cheque Bounce
- Civil Law
- Consumer Protection
- Criminal Law
- Motor Vehicle Acts & Rules
- Taxation
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