Bar Council ID
D/1444/2013
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- Lawyer Profile
Advocate Krishan Kumar
Experience: 6 Years
Delhi, Delhi
Advocate Krishan Kumar
Property law and corporate law
City Of Residence
Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
- Family Law
- Property Law
- Taxation
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