Bar Council ID
D/3631/2014
- Lawyer Search
- Lawyer Profile
Advocate Amit Tomar
Experience: 5 Years
Delhi, Delhi
Advocate Amit Tomar
Regular practice
City Of Residence
Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Cheque Bounce
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Family Law
- Property Law
- Taxation
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