Bar Council ID
P/516/2018
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- Lawyer Profile
Advocate Dharam Bir Bhargav
Experience: 1 Years
Chandigarh, Chandigarh
Advocate Dharam Bir Bhargav
Bibi Jagir Kaur Case
City Of Residence
Chandigarh
Court Of Practice
- Punjab and Haryana High Court
- Supreme Court Of India
Area Of Expertise
- Constitutional Law
- Criminal Law
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