Bar Council ID
D/877/2004
- Lawyer Search
- Lawyer Profile
Advocate Vikas Gautam
Experience: 15 Years
Delhi, Delhi
Advocate Vikas Gautam
Specialist in criminal law
City Of Residence
Delhi
Court Of Practice
- Debt Recovery Tribunal (DRT), Delhi
- Delhi High Court
- District Court Karkardooma
- District Court Patiala House
- District Court Saket
- District Court Tis Hazari
- National Consumer Disputes Redressal Commission
Area Of Expertise
- Civil Law
- Consumer Protection
- Criminal Law
- Divorce & Alimony
- Motor Vehicle Acts & Rules
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