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Search 12,28,363 Indian judgments.

12,28,363 judgments in All Courts · page 90 of 61,419

High Courts26 Oct 2026Disposed Of

Deepak @ Bunty Chauhan & Anr. Vs State Of Chhattisgarh

Chhattisgarh High Court · (2026) 10 CHH CK 4005

Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS, 2023-Section 115(2), 296, 351(3), 109(1), 192(2), 140(2), 3(5)

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High Courts26 Oct 2026Dismissed

Gourella Sahakari Vipnan (Marketing) Sanstha Samiti, Maryadit (Limited) Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 4006

High Court of Chhattisgarh Rules, 2007-Rule 90Code of Civil Procedure, 1908-Section 152, Order XLVII Rule 1Chhattisgarh Co-operative Societies Act, 1960

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High Courts26 Oct 2026Dismissed

Shivam Sahay Chauhan & Anr. Vs Smt. Ankita Chouhan

Chhattisgarh High Court · (2026) 10 CHH CK 3954

Code of Civil Procedure, 1908-Section 24Protection of Women from Domestic Violence Act, 2005-Section 12Bharatiya Nagarik Suraksha Sanhita, 2023-Section 447

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High Courts26 Oct 2026Dismissed

Kalam Bai & Ors. Vs Janku & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3955

CPC-Order XXIII Rule 1

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High Courts26 Oct 2026Disposed Of

Narayan Datt Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3957

Right to Information Act, 2005Constitution of India-Article 226

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High Courts26 Oct 2026Disposed Of

Margdarshan Sansthan (Agriculture College Ambikapur) Vs The State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3958

Chhattisgarh Societies Registration Act, 1973-Sections 32, 40Constitution of India-Articles 14, 21

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High Courts26 Oct 2026Dismissed

Ramkumar Agrawal & Ors. Vs Veer Singh Sonwani & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3959

CPC-Order 16 Rule 2, 16 Rule 6, 16 Rule 21Constitution of India-Article 227

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High Courts26 Oct 2026Disposed Of

Lomash Verma & Ors. Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3962

Chhattisgarh Panchayat Raj Adhiniyam-Section 56

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High Courts26 Oct 2026Disposed Of

Chhattisgarh Housing Board Vs Real Estate Regulatory Authority & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3950

Real Estate (Regulation And Development) Act, 2016

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High Courts26 Oct 2026Disposed Of

Bhakta Prahalad Rajwade Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3949

Right to Information Act, 2005-Section 8(1)(j)

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High Courts26 Oct 2026Disposed Of

Santosh Patel Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3948

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High Courts26 Oct 2026Disposed Of

Mahila Self-Help Group Chaul Through its President Smt Phul Bai Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3945

Control Order, 2016

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High Courts26 Oct 2026Dismissed

Maya Agrawal & Anr. Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3943

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High Courts26 Oct 2026Disposed Of

Samsul Haq Ansari & Ors. Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3942

Chhattisgarh Land Revenue Code, 1959-Section 52, 32

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High Courts26 Oct 2026Disposed Of

Avan Banjara Vs Chhattisgarh State Information Commission & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3941

Right to Information Act, 2005-Section 18

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High Courts26 Oct 2026Dismissed

Mrs. Anjana Vegad Vs M/s Aadharshila Developers Pvt Ltd. & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3940

RERA Act, 2016-Section 11(4)(b), 19(10), 17(1), 17(2), 63, 71, 18(3)

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High Courts26 Oct 2026Dismissed

The Union Of India Through The Secretary, Ministry Of Communication And It & Ors. Vs Punit Ram Ghritlahre

Chhattisgarh High Court · (2026) 10 CHH CK 3938

Gramin Dak Sevak (Conduct and Engagement) Rules, 2011-Rule 19, 19(1), 14

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High Courts26 Oct 2026Dismissed

Khyati Baghel Vs The State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3937

Constitution of India-Article 226Chhattisgarh Medical, Dental & Physiotherapy Under Graduate Admission Rules, 2025-Rule 8(1)Chhattisgarh Educational Institution (Pravesh Me Reservation) Adhiniyam, 2012

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High Courts26 Oct 2026Disposed Of

M/s Rajesh Kumar Agrawal A Registered Partnership Firm Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3936

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High Courts26 Oct 2026Disposed Of

Aarav Suryavanshi Vs State Of Chhattisgarh & Ors.

Chhattisgarh High Court · (2026) 10 CHH CK 3935

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