High Courts26 Oct 2026Dismissed
Sahani Ram & Ors. Vs State Of Chhattisgarh & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 4033
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12,28,363 judgments in All Courts · page 88 of 61,419
High Courts26 Oct 2026Dismissed
Smt. Laxmi Singh Vs Jeetendra Patel & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 4034
High Courts26 Oct 2026Dismissed
Dilharan @ Guddu Yadav & Ors. Vs Milap Singh & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 4037
Employees' Compensation Act
High Courts26 Oct 2026Partly Allowed
Smt. Shweta Pandey & Ors. Vs Sunil Das Mahant & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 4038
Motor Vehicles Act, 1988-Section 173, 166
High Courts26 Oct 2026
Kamlesh Dhiwar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4040
BNSS, 2023-Section 483BNS-Section 74POCSO Act-Section 8
High Courts26 Oct 2026
Satish Joshi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4041
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 296, 351(2), 115(2), 103(1) and 3(5)
High Courts26 Oct 2026Dismissed
Kamlesh Kumar Choubey Vs Vidhyabhushan & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 4043
High Courts26 Oct 2026
Vikas Adile Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4045
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 137(2), 96, 64, 64(2)(m), 87POCSO Act-Sections 4, 6, 5(L) 6
High Courts26 Oct 2026
Uday Raj Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4046
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 183BNS-Section 137(2), 64POCSO Act-Section 4, 6
High Courts26 Oct 2026
Shivkumar @ Shibo Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4050
BNSS, 2023-Section 483, 183, 84, 351Bharatiya Nyaya Sanhita-Section 65(1), 89, 332(B), 269, 209POCSO-Section 4, 6
High Courts26 Oct 2026Allowed
Manish Chaturvedi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4056
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act-Section 34(2)Arms Act
High Courts26 Oct 2026Allowed
Smt. Monika Soni Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4057
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Bhartiya Nyaya Sanhita, 2023-Sections 318(4) and 3(5)N.I. Act-Section 138
High Courts26 Oct 2026Allowed
Paras Ram Aheer Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 4059
High Courts26 Oct 2026
Sukhraj Singh Urf Raja Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4019
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483NDPS Act-Sections 21(B), 21(C), 29BNS, 2023-Section 111
High Courts26 Oct 2026
Rosh Kumar Ravi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4016
BNSS, 2023-Section 483, 351, 84Bharatiya Nyaya Sanhita-Sections 137(2), 96, 87, 64(2)(>), 142, 143, 144, 3(5), 269, 209POCSO-Section 6
High Courts26 Oct 2026
Devendra Kumar Kashyap Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4017
BNSS, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 64, 269, 209POCSO Act-Sections 4 & 6
High Courts26 Oct 2026Dismissed
Jageshwar Miri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4015
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2)
High Courts26 Oct 2026Allowed
Gaurav Tiwari Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4004
BNSS, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Sections 309(4), 3(5), 269, 209
High Courts26 Oct 2026
Duryodhan Sahare @ Abhay Sahare Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3978
BNSS, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 108, 45, 269, 209
High Courts26 Oct 2026Dismissed
Subhash Gendare Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3979
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 137(2), 64(1), 65(1)POCSO-Section 4