High Courts26 Oct 2026Dismissed
Azhar Ali Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3980
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483BNS-Section 103(1), 238
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 89 of 61,419
High Courts26 Oct 2026Dismissed
Suresh Kumar Painkra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3981
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Section 74
High Courts26 Oct 2026
Tejkumar Sarthi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3983
BNSS, 2023-Section 483Chhattisgarh Excise Act-Section 34(1)(a), 34(2), 46(2)(1), 59-A
High Courts26 Oct 2026Dismissed
Sohail Rana Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3984
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 103(1) and 3(5)Arms Act-Sections 25(1-B)(b) and 27
High Courts26 Oct 2026
Ashok Kurre Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3985
BNSS, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 296, 351(3), 109, 269, 209
High Courts26 Oct 2026
Lokesh Nag Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3986
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351Bharatiya Nyaya Sanhita-Section 303(2), 3(5), 269, 209
High Courts26 Oct 2026Allowed
Smt. Bhumika Tandi Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3987
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Chhattisgarh Excise Act-Section 34(2)
High Courts26 Oct 2026Dismissed
Basant Chouhan Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3988
High Courts26 Oct 2026
Maniram Miri Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3989
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2)
High Courts26 Oct 2026Dismissed
Kamal Dadsena Vs State Of Chhattisgarh
Chhattisgarh High Court · 2026 INSC 473
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483NDPS Act, 1985-Section 21(c)Constitution of India-Article 21
High Courts26 Oct 2026Dismissed
Indranath @ Rohit Lakra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3992
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483IPC-Sections 419, 420, 376
High Courts26 Oct 2026Dismissed
Lokesh Nag Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3993
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483BNS-Section 303(2), 3(5), 61(2), 112(2)
High Courts26 Oct 2026
Rakesh Satnami Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3994
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2)
High Courts26 Oct 2026Allowed
Madan Lal Painkra Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3995
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 483, 84, 351IPC-Sections 302, 201, 120B and 34Bharatiya Nyaya Sanhita-Section 269, 209
High Courts26 Oct 2026Allowed
Manoj Kumar Sidar Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3996
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482B.N.S.-Sections 126(2), 296, 351(2), 109(1), 191(2), 191(3), 190, 132, 121(1), 49
High Courts26 Oct 2026
Md. Rahamtullah Ansari Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3997
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS-Section 318(4)
High Courts26 Oct 2026Allowed
Pradeep Sahu Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 3998
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483C.G. Excise Act-Section 34(2)
High Courts26 Oct 2026Dismissed
Ritesh Chandravanshi & Anr. Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4000
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482BNS-Sections 74, 296, 115(2), 351(3), 191(2), 331(6)
High Courts26 Oct 2026Dismissed
Dablu Prasad Gupta Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4001
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483BNS-Sections 309(6), 310(6), 311, 312Arms Act-Sections 25 & 27
High Courts26 Oct 2026
Vivek Bodale Vs State Of Chhattisgarh
Chhattisgarh High Court · (2026) 10 CHH CK 4002
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 482Bharatiya Nyaya Sanhita, 2023-Sections 64(1), 351(3)