High Courts26 Oct 2026Disposed Of
Mohammad Rafique & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3933
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12,28,363 judgments in All Courts · page 91 of 61,419
High Courts26 Oct 2026Disposed Of
Ravi Nigam Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3931
Constitution of India-Article 226Chhattisgarh Rajya Suraksha Adhiniyam, 1990-Section 9
High Courts26 Oct 2026Allowed
Smt. Hira Sahu & Ors. Vs The State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3930
Constitution of India-Articles 14, 21
High Courts26 Oct 2026Disposed Of
RCI Trained Teachers Association (Chhattisgarh) Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3928
High Courts26 Oct 2026Dismissed
Vinod Vishwakarma Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3925
High Courts26 Oct 2026Disposed Of
Manish Kumar Agrawal Vs Chhattisgarh State Power Transmission Company Limited & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3922
High Courts26 Oct 2026Disposed Of
Pritam Kumar Sarwan Vs State Of Chhattisgarh & Anr.
Chhattisgarh High Court · (2026) 10 CHH CK 3921
High Courts26 Oct 2026Disposed Of
Laxmi Bai Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3920
Chhattisgarh Work-Charged/Contingency Paid Employees Leave Rules, 1977
High Courts26 Oct 2026Allowed
Chagan Lal Patel & Ors. Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3919
Constitution of India-Article 14
High Courts26 Oct 2026Disposed Of
Tripurari Singh Mandavi Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3918
High Courts26 Oct 2026Disposed Of
Kashi Ram Darro Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3917
High Courts26 Oct 2026Disposed Of
Fagulal Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3916
Chhattisgarh Work-Charged/Contingency Paid Employees Leave Rules, 1977
High Courts26 Oct 2026Dismissed
Moh. Rafiq Khan Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3915
High Courts26 Oct 2026Dismissed
Chandra Prakash Sahu Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3964
Constitution of India-Article 12, 226
High Courts26 Oct 2026Disposed Of
Chinta Bai Vatti Vs State Of Chhattisgarh & Ors.
Chhattisgarh High Court · (2026) 10 CHH CK 3966
Chhattisgarh Work-Charged/Contingency Paid Employees Leave Rules, 1977
High Courts26 Oct 2026Dismissed
The State Of Maharashtra Vs Akhtar Muktar Shaikh & Ors.
Bombay High Court · (2026) 10 BOM CK 3976
Indian Penal Code-Sections 498-A, 306 read with Section 34
High Courts26 Oct 2026Dismissed
Nilesh Raju Zende Vs The State Of Maharashtra & Anr.
Bombay High Court · (2026) 10 BOM CK 3975
IPC-Section 376(2)(i)(j)(n) and (3)
High Courts26 Oct 2026Allowed
Anil Jadhav & Ors. Vs The State Of Maharashtra
Bombay High Court · (2026) 10 BOM CK 3974
Indian Penal Code-Sections 498-A, 306, 34
High Courts26 Oct 2026Allowed
Vijay Mokale Vs The State Of Maharashtra
Bombay High Court · 2025 INSC 990
Indian Penal Code-Sections 498-A, 306, 323
High Courts26 Oct 2026Allowed
Ghanshyam Onkarlal Agrawal & Anr. Vs The District Co-operative Election Authority And The Divisional Joint Registrar, Co-operative Societies, Nashik Division, Nashik & Ors.
Bombay High Court · (2026) 10 BOM CK 4029
Maharashtra Co-operative (Election to Committee) Rules, 2014-Rule 10(4), 11, 78Maharashtra Co-operative Societies Act, 1960-Section 91