High Courts01 Sept 2026Allowed
The Management Of M/s. Buildmet Fibres Pvt. Ltd. Vs Mr. Yellappa
Karnataka High Court · (2026) 09 KAR CK 0895
Constitution of India-Articles 226 and 227
JUDGMENT DATABASE
Search 12,30,331 Indian judgments.
12,30,331 judgments in All Courts · page 689 of 61,517
High Courts01 Sept 2026Dismissed
Sri. B. Bylappa & Ors. Vs [Not Printed]
Karnataka High Court · (2026) 09 KAR CK 0894
High Courts01 Sept 2026Dismissed
National Insurance Co Ltd & Anr. Vs Mr Padmanabha Shetty G & Anr.
Karnataka High Court · (2026) 09 KAR CK 0893
Constitution of India-Articles 226 and 227
High Courts01 Sept 2026Allowed
K S Nagaraju Vs State Of Karnataka & Ors.
Karnataka High Court · (2026) 09 KAR CK 0892
Constitution of India-Articles 226 AND 227
High Courts01 Sept 2026Disposed Of
Sri Hanumantharayappa .S Vs The State Of Karnataka & Ors.
Karnataka High Court · (2026) 09 KAR CK 0891
Constitution of India-Articles 226 and 227Karnataka Minor Mineral Concession Rules, 1994-Rule 44A
High Courts01 Sept 2026Dismissed
M/s. Shivalika Leasing Finance Ltd Vs M/s. Perk Inn International Ltd & Ors.
Karnataka High Court · (2026) 09 KAR CK 0890
Constitution of India-Article 227C.P.C.-Section 151Karnataka Stamp Act-Sections 33 and 34
High Courts01 Sept 2026Dismissed
M/s. Shivalika Leasing Finance Ltd Vs M/s. Perk Inn International Ltd & Ors.
Karnataka High Court · (2026) 09 KAR CK 0889
Constitution of India-Article 227Code of Civil Procedure, 1908-Section 151Karnataka Stamp Act, 1957-Sections 33, 34, 35, 36, 37, Chapter IV, 39, 39(1)(b), 58, Article 34-A
High Courts01 Sept 2026Dismissed
Mr. S.T. Ramaswamy Reddy & Ors. Vs Mr. Siddappa & Ors.
Karnataka High Court · (2026) 09 KAR CK 0888
Constitution of India-Article 226 and 227CPC-Order 6 Rule 17Companies Act, 1956
High Courts01 Sept 2026Allowed
Dr. Somashekara K Vs The State Of Karnataka & Ors.
Karnataka High Court · (2026) 09 KAR CK 0887
Constitution of India-Articles, 14, 15, 16 and 89A, Articles 226 and 227Special Recruitment RulesKarnataka Director of Health and Family Welfare Services (Recruitment of Senior Medical Officer/Specialist, General Duty Medical Officers and Dental Health Officers) (Special) Rules, 2020-Rule 6(2), 6
High Courts01 Sept 2026Dismissed
Sri. Deepak D. Vs Kum. Artha Gowda
Karnataka High Court · (2026) 09 KAR CK 0886
Constitution of India-Articles 226 and 227
High Courts01 Sept 2026Allowed
The Division Controller And Disciplinary Authority, BMTC Vs Sri. M.S.Chandraiah
Karnataka High Court · (2026) 09 KAR CK 0885
Constitution of India-Articles 226 and 227I.D. Act-Section 11-A
High Courts01 Sept 2026Dismissed
M/s. India Iron Works Vs Karnataka State Pollution Control Board & Ors.
Karnataka High Court · (2026) 09 KAR CK 0883
Constitution of India-Articles 226 and 227Water (Prevention & Control of Pollution) Act 1974-Section 33A
High Courts01 Sept 2026Disposed Of
Ashok Acharya Vs The State Of Karnataka & Ors.
Karnataka High Court · (2026) 09 KAR CK 0882
Constitution of India-Articles 226 and 227High Court of Karnataka (Practice and Procedure for Public Interest Litigation) Rules - 2018-Rule 14(1)
High Courts01 Sept 2026Disposed Of
Savios Snooker Academy Vs The State Of Karnataka & Ors.
Karnataka High Court · (2026) 09 KAR CK 0881
Constitution of India-Articles 226 and 227Karnataka Societies Registration ActKarnataka Police Act
High Courts01 Sept 2026Allowed
The Divisional Controller, Ksrtc Vs Sri. Lokesh
Karnataka High Court · (2026) 09 KAR CK 0908
Constitution of India-Articles 226 and 227Industrial Disputes Act-Section 33(2)(b), 33A
High Courts01 Sept 2026Disposed Of
S Swamy Vs The Branch Manager Bank Of Baroda & Anr.
Karnataka High Court · (2026) 09 KAR CK 0907
Constitution of India-Articles 226 and 227
High Courts01 Sept 2026Dismissed
Sri Paramesh Vs State Of Karnataka & Ors.
Karnataka High Court · (2026) 09 KAR CK 0906
Constitution of India-Article 226
High Courts01 Sept 2026Dismissed
Mr. Mohammed Hanifh & Anr. Vs The Manager, Union Bank Of India
Karnataka High Court · (2026) 09 KAR CK 0905
Constitution of India-Articles 226, 227Securitization Act 2002-Section 14, 14(1) and (2)
High Courts01 Sept 2026Dismissed
Sri. Ashwathappa Vs The State Of Karnataka & Ors.
Karnataka High Court · (2026) 09 KAR CK 0904
Karnataka High Court Act-Section 4Land Acquisition Act, 1894-Section 4(1), 6(1)
High Courts01 Sept 2026Allowed
Sri Suresh K V. Vs The State Of Karnataka & Ors.
Karnataka High Court · (2026) 09 KAR CK 0903
Constitution of India-Articles 226 and 227