High Courts01 Sept 2026Dismissed
Smt. T.B. Nanjamma Vs Sri. T.S. Thimmaiah & Ors.
Karnataka High Court · (2026) 09 KAR CK 0902
Code of Criminal Procedure, 1973-Section 100
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12,30,331 judgments in All Courts · page 690 of 61,517
High Courts01 Sept 2026Dismissed
Imran Pasha Vs Shameemunnissa & Ors.
Karnataka High Court · (2026) 09 KAR CK 0901
CPC-SEC. 100
High Courts01 Sept 2026Partly Allowed
Smt Rekha & Ors. Vs Reliance General Insurance Company Ltd. & Ors.
Karnataka High Court · (2026) 09 KAR CK 0900
MV Act-Section 173(1)
High Courts01 Sept 2026Partly Allowed
Mr. Venkatachalaiah K @ Venkatachala K Vs The New India Assurance Company Ltd. & Anr.
Karnataka High Court · (2026) 09 KAR CK 0899
Motor Vehicles Act-Section 173(1), 166
High Courts01 Sept 2026Partly Allowed
Sri Gopal Vs The Managing Director
Karnataka High Court · (2026) 09 KAR CK 0898
MV Act-Section 173(1)
High Courts01 Sept 2026Dismissed
National Insurance Co. Ltd. Vs Rajeeva Shetty & Anr.
Karnataka High Court · (2026) 09 KAR CK 0897
Motor Vehicles Act, 1988-Section 173(1), 166, 147, 2 Sub-Section 34, S. 166, 167, Chapter X, 140Workmen's Compensation Act, 1923-Section 4(1)(d), 4, 4A, 3, Chapter II
High Courts01 Sept 2026Partly Allowed
C. Savitha & Ors. Vs HDFC Egro General Insurance Co. Ltd. & Ors.
Karnataka High Court · (2026) 09 KAR CK 0911
MV Act-Section 173(1), 163A, 147
High Courts01 Sept 2026Partly Allowed
Narayanaswamy Vs Komitla Sathyanarayana Reddy & Anr.
Karnataka High Court · (2026) 09 KAR CK 0910
MV Act-Section 173(1)
High Courts01 Sept 2026Partly Allowed
Yashwantha. K. S. Vs The Manager
Karnataka High Court · 2026 INSC 396
MV Act-Section 173(1)
High Courts01 Sept 2026
Smt. Shakunthala & Anr. Vs The Go Digit General Insurance Co Ltd. & Anr.
Karnataka High Court · (2026) 09 KAR CK 0909
Motor Vehicles Act, 1988-Section 173(1)
High Courts01 Sept 2026Partially allowed
Kum. Khushbu Bind & Ors. Vs M/s Universal Sompo General Insurance Co. Ltd. & Anr.
Karnataka High Court · (2026) 09 KAR CK 0825
MV Act-Section 173(1)
High Courts01 Sept 2026Partially allowed
Smt. Bhagyamma & Ors. Vs Sri Ravisha Ganiga K & Anr.
Karnataka High Court · (2026) 09 KAR CK 0826
MV Act-Section 173(1)
High Courts01 Sept 2026Partially allowed
Smt. Gayathri Vs Manju & Anr.
Karnataka High Court · (2026) 09 KAR CK 0827
MV Act-Section 173(1)
High Courts01 Sept 2026Partially allowed
A. Baburam Vs Lokesha S K & Anr.
Karnataka High Court · (2026) 09 KAR CK 0830
MV Act-Section 173(1)
High Courts01 Sept 2026Allowed
M/s National Insurance Company Ltd Vs Mr. Sallhad Jeenur & Ors.
Karnataka High Court · (2026) 09 KAR CK 0831
MV Act-U/S.173(1)
High Courts01 Sept 2026Allowed
Smt Suneeta Vs The State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 0811
BNS, 2023-Sections 48, 108, 351(2) R/w Section 190BNSS, 2023-Section 482
High Courts01 Sept 2026Allowed
Smt. Kasthuri Bai Vs State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 0814
IPC-Sections 181, 187, 197, 200, 205, 209, 210, 419 & 420, 419, 465 & 193BNSS, 2023-Section 482Cr.PC-Section 438
High Courts01 Sept 2026Allowed
Abu Sulaiman Mandal & Anr. Vs The State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 0816
Cr.PC-Section 439BNSS, 2023-Section 483IPC 1860-Sections 302, 34
High Courts01 Sept 2026Allowed
Mr. Prakash Godfrey Salins Vs State Of Karnatka
Karnataka High Court · (2026) 09 KAR CK 0818
Cr.PC-Section 439BNSS, 2023-Section 483BNS, 2023-Sections 329(4), 74, 75(1)
High Courts01 Sept 2026Allowed
Suhail @ Mohammed Suhail Vs The State Of Karnataka
Karnataka High Court · (2026) 09 KAR CK 0820
BNS, 2023-Sections 64, 74, 77, 78, 79, 351(2) and 3(5)Information Technology Act, 2000-Sections 66(E) and 67BNSS, 2023-Section 483