High Courts01 Sept 2026Dismissed
Ruma Sarkar Vs State Of West Bengal & Anr.
Calcutta High Court · (2026) 09 CAL CK 0638
Code of Criminal Procedure, 1973-Section 482, 161Indian Penal Code, 1860-Section 420, 406, 467, 468, 471, 120B, 409, 465, 474
JUDGMENT DATABASE
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12,30,331 judgments in All Courts · page 692 of 61,517
High Courts01 Sept 2026
B&A Limited & Anr. Vs Amrex Marketing Pvt. Ltd. & Ors.
Calcutta High Court · (2026) 09 CAL CK 0637
Constitution of India-Article 227Code of Civil Procedure-Order 39 Rule 1, 39 Rule 2, 1 Rule 8, 39 Rule 2A, Section 151, 94(c), 94(e), Rule 2A of Order 39, 39 Rule 3(a), 39 Rule 3(b), 94, 2(16), 39, 39 Rule 3, 21 Rule 32Company’s Act, 2013-Section 430
High Courts01 Sept 2026Partly Allowed
Mou Ghosh Vs M/s. Jaiswal Brothers & Ors.
Calcutta High Court · (2026) 09 CAL CK 0665
Constitution of India-Article 227Code of Civil Procedure-Order 23 Rule 3A, Section 151, XXIII Rule 3, XXIII Rule 3ACity Civil Court Act, 1953-Section 10
High Courts01 Sept 2026Dismissed
Smt. Niyati Samanta & Anr. Vs Shibani Mullick & Ors.
Calcutta High Court · (2026) 09 CAL CK 0664
Code of Civil Procedure-Order VI Rule 17, VI, Rule 17, Section 151
High Courts01 Sept 2026Dismissed
Smt. Niyati Samanta & Anr. Vs Shibani Mullick & Ors.
Calcutta High Court · (2026) 09 CAL CK 0663
Code of Civil Procedure-Order VI Rule 17, section 151
High Courts01 Sept 2026Disposed Of
M/s. Bimal Misra & Ors. Vs The Assistant Commissioner of Revenue, State Tax, Berhampore Charge & Ors.
Calcutta High Court · (2026) 09 CAL CK 0662
West Bengal Goods and Services Tax Act-Section 73Central Goods and Services Tax Act, 2017
High Courts01 Sept 2026Dismissed
Dwarika Prasad Biswakarma Vs Smt. Draupadi Losalka
Calcutta High Court · (2026) 09 CAL CK 0661
West Bengal Premises Tenancy Act, 1997-Section 7(3), 6Code of Civil Procedure-Order XLI Rule 11
High Courts01 Sept 2026Dismissed
Sudip Kumar Ghosh & Anr. Vs Ayan Roy
Calcutta High Court · (2026) 09 CAL CK 0660
Constitution of India-Article 227Code of Civil Procedure-Order VI Rule 17, 7 Rule 11Prohibition of Benami Property Transaction Act, 1988
High Courts01 Sept 2026Disposed Of
Tarun Kumar Khara Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 09 CAL CK 0659
West Bengal Service Rules
High Courts01 Sept 2026Disposed Of
Shahjad Gofran Hasmi Vs. The State of West Bengal & Ors.
Calcutta High Court · (2026) 09 CAL CK 0658
High Courts01 Sept 2026Dismissed
Smt. Asha Roy Vs. The State of West Bengal & Ors.
Calcutta High Court · (2026) 09 CAL CK 0657
Constitution of India-Articles 14 and 16
High Courts01 Sept 2026Allowed
Sanjay Kumar Agarwal Vs. Steel Authority of India Limited (SAIL) & Ors.
Calcutta High Court · (2026) 09 CAL CK 0656
Micro Small and Medium Enterprises ActMSME Act-Section 11Public Procurement Policy for Micro and Small Enterprises (MSEs) Order, 2012-Clause 12, 3, 11
High Courts01 Sept 2026Disposed Of
Sanchem Paints Private Limited Vs State Of West Bengal & Ors.
Calcutta High Court · (2026) 09 CAL CK 0655
West Bengal Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2013-Regulation 4.6, 4.4Electricity Act, 2003-Section 43
High Courts01 Sept 2026Dismissed
Manakamna Food Processing Pvt. Ltd. Vs The Deputy/Assistant Commissioner, BBD Bag I Division, CGST Kolkata North Commissionerate, GST Bhawan & Ors.
Calcutta High Court · (2026) 09 CAL CK 0654
High Courts01 Sept 2026Disposed Of
Manas Kotal & Ors. Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 09 CAL CK 0653
West Bengal Panchayat Act, 1973-Section 23, 23(1), 23(5)
High Courts01 Sept 2026Disposed Of
Sirsendu Hati Vs Assistant Commissioner Of Revenue, State Tax, Balurghat Charge & Ors.
Calcutta High Court · (2026) 09 CAL CK 0669
West Bengal Goods and Services Tax Act-Section 73Central Goods and Services Tax Act, 2017-Section 73
High Courts01 Sept 2026Disposed Of
Sanchem Paints Private Limited Vs State Of West Bengal & Ors.
Calcutta High Court · (2026) 09 CAL CK 0668
West Bengal Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2013-Regulation 4.6, 4.4Electricity Act, 2003-Section 43
High Courts01 Sept 2026Disposed Of
Dipankar Mitra Vs Assistant Commissioner Of Revenue, State Tax, Suri Charge & Ors.
Calcutta High Court · (2026) 09 CAL CK 0667
West Bengal Goods and Services Tax Act-Section 73Central Goods and Services Tax Act, 2017
High Courts01 Sept 2026Disposed Of
Manas Kotal & Ors. Vs The State Of West Bengal & Ors.
Calcutta High Court · (2026) 09 CAL CK 0666
West Bengal Panchayat Act, 1973-Section 23, 23(1), 23(5)
High Courts01 Sept 2026Dismissed
Sri Manohar B S. Vs The State Of Karnataka & Anr.
Karnataka High Court · (2026) 09 KAR CK 0685
Code of Criminal Procedure, 1973-Section 482Indian Penal Code, 1860-Section 498A