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12,30,331 judgments in All Courts · page 688 of 61,517

High Courts01 Sept 2026Dismissed

Harish Bhardwaj Vs Kumari Trisha

High Court Of Himachal Pradesh · (2026) 09 SHI CK 1082

Code of Criminal Procedure-Section 125Hindu Marriage Act, 1955-Section 13(B)(1), 13-BFamily Courts Act-Section 19(4)
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High Courts01 Sept 2026Dismissed

Ajay Kumar Yadav Vs State Of U.P. And 3 Others

Allahabad High Court · (2026) 09 AHC CK 0984

I.P.C.-Sections 228, 323, 147, 500, 307, 326, 302, 387, 506Criminal Law (Amendment) Act, 2013-Section 7Cr.P.C.-Section 154, sub-section (1) of Section 154, 169, 170, 173, 162, 173(2), 173(8), 156, 157, sub-section (8) of Section 173, 155, 170 and 173, 161, and 162, 156(3)
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High Courts01 Sept 2026Dismissed

Sri Dommaraju Subramanyam & Anr. Vs State Of Karnataka & Ors.

Karnataka High Court · (2026) 09 KAR CK 0874

Constitution of India-Articles 226 and 227, 21, 14 and 19, 11, 142, 226, 227Consumer Protection Act, 2019-Sections 71 and 72, 72, 71, 72(1), 72(2), 72(3)Code of Civil Procedure, 1908-Order XXI Rule 11, Section 51, 21 Rule 37, 21 read with Rule 32, XXI, XXI Rule 32
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