High Courts10 Oct 1891
Srinivasa Vs Annasami and Others
Madras High Court · (1892) ILR (Mad) 41
Penal Code, 1860 (IPC) — Section 372
JUDGMENT DATABASE
Search 12,19,127 Indian judgments.
12,19,127 judgments in All Courts · page 60,694 of 60,957
High Courts08 Oct 1891
Queen-Empress Vs Krishtnayyan
Madras High Court · (1892) ILR (Mad) 156
Forest Act, 1927 — Section 21(d)
High Courts05 Oct 1891
Narayana Vs Shankunni and Others
Madras High Court · (1892) ILR (Mad) 255
Specific Relief Act, 1877 — Section 42
High Courts05 Oct 1891
Kothandapani Vs Somasundaram and Another
Madras High Court · (1892) ILR (Mad) 97
Companies Act, 1956 — Section 177
High Courts05 Oct 1891
V. Narayana Menon and Krishna Menon and Another Vs Shangunni Menon and Others
Madras High Court · (1892) 2 MLJ 29
Specific Relief Act, 1877 — Section 42
High Courts01 Oct 1891
Sridevi Vs Krishnan and Others
Madras High Court · (1898) ILR (Mad) 105
Civil Procedure Code, 1908 (CPC) — Section 30
High Courts29 Sept 1891
T.R.M. Arunachellam Chetti Vs V.R.R.M.A.R. Arunachellam Chetti and Others
Madras High Court · (1892) 2 MLJ 1
High Courts29 Sept 1891
Arunachellam Vs Arunachellam and Others
Madras High Court · (1892) ILR (Mad) 203
High Courts28 Sept 1891
Manavikraman Vs Unniappan and Others
Madras High Court · (1892) ILR (Mad) 170
Transfer of Property Act, 1882 — Section 92
High Courts28 Sept 1891
Manavikravan, Zamorin Maharajah Bahadur of Calicut Vs Agavanda Karuppan Chetti and Others
Madras High Court · (1892) 2 MLJ 23
Transfer of Property Act, 1882 — Section 92
High Courts27 Sept 1891
Sambasiva Chari Vs Ramaswami Reddi
Madras High Court · (1898) 8 MLJ 265
Tamil Nadu General Clauses Act, 1891 — Section 10, 11
High Courts24 Sept 1891
Ramasami Mudali Vs Muthusami Mudali and Another
Madras High Court · (1892) 2 MLJ 42
High Courts23 Sept 1891
Madavarayachar Vs Subba Rau and Others
Madras High Court · (1892) ILR (Mad) 94
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts23 Sept 1891
Vaikunta Prabhu and Another Vs Moidin Saheb and Others
Madras High Court · (1892) ILR (Mad) 89
Provincial Small Cause Courts Act, 1887 — Section 24
High Courts22 Sept 1891
Fazal Shau Khan Vs Gafar Khan
Madras High Court · (1892) ILR (Mad) 82
Civil Procedure Code, 1908 (CPC) — Section 14