High Courts10 May 1892
Shekaat Hosain and Another Vs Sasi Kar and Others
Calcutta High Court · (1892) ILR (Cal) 783
Public Demands Recovery Act, 1980 — Section 10
JUDGMENT DATABASE
Search 12,19,368 Indian judgments.
12,19,368 judgments in All Courts · page 60,693 of 60,969
High Courts10 May 1892
Moti Sahu and Another Vs Chhatri Das and Others
Calcutta High Court · (1892) ILR (Cal) 780
Civil Procedure Code, 1908 (CPC) — Section 54Court Fees Act, 1870 — Section 28, 6
High Courts09 May 1892
Jagan Nath Das Vs Birbhadra Das and Others
Calcutta High Court · (1892) ILR (Cal) 776
High Courts06 May 1892
Padmanand Singh Vs Bajo and Another
Calcutta High Court · (1893) ILR (Cal) 577
High Courts05 May 1892
Takore Doss Kasi Doss Vs Abdoollah Hanjee Kassim Sait
Madras High Court · (1892) 2 MLJ 215
High Courts05 May 1892
Sabapathi Pillai Vs T. Somasundram Pillai and Others
Madras High Court · (1892) 2 MLJ 244
High Courts05 May 1892
Muttusami and Others Vs Muttukumarasami
Madras High Court · (1893) ILR (Mad) 23
High Courts04 May 1892
Kondapati Ayyappa Vs Sree Raja Dantaluri Venkatakrishnamarazu, Zamindar Garu, being minor by his mother guardian Sree Raja Dantaluri Rangayya Garu
Madras High Court · (1892) 2 MLJ 219
High Courts03 May 1892
Rhidoy Sundri and Others Vs Haladhar Saha and Another
Calcutta High Court · (1892) ILR (Cal) 593
Bengal Tenancy Act, 1885 — Section 188, 61
High Courts03 May 1892
W.C. Bonerjee and Another Vs Dinobundhu Roy and Others
Calcutta High Court · (1892) ILR (Cal) 774
Bengal Tenancy Act, 1885 — Section 12
High Courts03 May 1892
Bava Ramasami Chetti Vs Venkatasa Tawker and Another
Madras High Court · (1892) 2 MLJ 221
High Courts29 Apr 1892
Naramelli Rama Kurup Vs Valiarampath Parkum Shekkedath Vazhangott Sridevi Amma and Others
Madras High Court · (1892) 2 MLJ 173
High Courts25 Apr 1892
Muthia Chetti alias Ramanathan Chetti Vs Subbayyan and Others
Madras High Court · (1892) 2 MLJ 294