High Courts01 Aug 1892
Makhan Lal Pal Vs Bunku Behari Ghose and Another
Calcutta High Court · (1892) ILR (Cal) 623
Registration Act, 1877 — Section 17, 49Transfer of Property Act, 1882 — Section 54
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,691 of 60,970
High Courts01 Aug 1892
Shunmugam Pillai and Others Vs Venkateswara Aiyar
Madras High Court · (1892) 2 MLJ 290
High Courts01 Aug 1892
Veeraraghava Aiyangar and Another Vs Venkata Chariar
Madras High Court · (1893) 3 MLJ 25
High Courts29 Jul 1892
Beni Pershad Vs Parbati Koer and Another through his mother and guardian, Pachtola Koer
Calcutta High Court · (1893) ILR (Cal) 895
High Courts29 Jul 1892
Rajbullubh Sahai Vs Joy Kishen Pershad alias Joy Lal and Khoob Lal
Calcutta High Court · (1893) ILR (Cal) 29
High Courts27 Jul 1892Allowed
Annada Charan Mukhuti and others Vs Kishori Mohan Rai and others
Calcutta High Court · (1892) 07 CAL CK 0011
High Courts26 Jul 1892
Jugul Kissore Lal Singh Deo Vs Kartic Chunder Chottopadhya Ors.
Calcutta High Court · (1894) ILR (Cal) 116
Transfer of Property Act, 1882 — Section 85
High Courts26 Jul 1892
Gunamoni Dasi Vs Gopal Chunder Chatterjee
Calcutta High Court · (1893) ILR (Cal) 370
High Courts26 Jul 1892
Ripoo Murdan Singh and Others Vs Ram Rekha Lal and Others
Calcutta High Court · (1893) ILR (Cal) 325
Public Demands Recovery Act, 1880 — Section 10
Privy Council23 Jul 1892
Sarat Chunder Dey and Others Vs Gopal Chunder Laha and others
Privy Council · (1892) 19 IndApp 203
Privy Council23 Jul 1892
Gopal Chunder Laha and Others Vs Sarat Chunder Dey and others
Privy Council · (1893) 21 ILRPC 296
Privy Council23 Jul 1892
Gajapati Radhamani Garu Vs Maharani Pusapati Alakarajeswari
Privy Council · (1893) 16 ILRPC 1 : (1892) 19 IndApp 184
Privy Council23 Jul 1892
Ramgopal and Another Vs Shamskhaton and others
Privy Council · (1893) 20 ILRPC 93
High Courts22 Jul 1892
Samir Gazi and Another Vs Ram Chunder Sadhu Khan
Calcutta High Court · (1893) ILR (Cal) 25
High Courts21 Jul 1892
Chandra Dassia Vs Ram Das and Others
Calcutta High Court · (1893) ILR (Cal) 409
High Courts21 Jul 1892
Thakoor Dyal Singh and Others Vs Sarju Pershad Misser and Another
Calcutta High Court · (1893) ILR (Cal) 22
High Courts20 Jul 1892
Shib Nath Dut and Others Vs Gosto Behary Pyna and Another
Calcutta High Court · (1892) 07 CAL CK 0002