High Courts17 Aug 1892
Hridoy Nath Shaha and Another Vs Mohobutnessa Bibee and Others
Calcutta High Court · (1893) ILR (Cal) 285
Estates Partition Act, 1897 — Section 128
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,690 of 60,970
High Courts16 Aug 1892
Yeo Swee Choon alias Bah U Vs The Chartered Bank of India Australia and China Rangoon and Others
Calcutta High Court · (1892) ILR (Cal) 605
Lower Burmah Courts Act, 1889 — Section 69
High Courts11 Aug 1892
Lingamalla Rajamannar and Another Vs Saridey Subbalakshmi and Another
Madras High Court · (1892) 2 MLJ 182
High Courts11 Aug 1892
Joseph (on behalf of the Secretary of State for Indai in Council) Vs The Salt Company (Subbiah Pandaram and Company)
Madras High Court · (1894) ILR (Mad) 371
Land Acquisition Act, 1870 — Section 29, 34
High Courts10 Aug 1892
Chaudhari Mahomed Izharul Huq Vs The Queen-Empress
Calcutta High Court · (1893) ILR (Cal) 349
Criminal Procedure Code, 1898 (CrPC) — Section 195, 476
High Courts09 Aug 1892
Abdul Gani Vs A.M. Dunne, Receiver of the estate of Satya Ghosal Bahadur and Others
Calcutta High Court · (1893) ILR (Cal) 418
High Courts09 Aug 1892
Rafikunnessa Bibi and Another Vs Tarini Churn Sarkar
Calcutta High Court · (1893) ILR (Cal) 279
Transfer of Property Act, 1882 — Section 86, 87
High Courts09 Aug 1892
Joymoni Devi Vs Jagadishur Bhuttacharji
Calcutta High Court · (1898) ILR (Cal) 533
Bengal Tenancy Act, 1885 — Section 88
High Courts09 Aug 1892
In Re: Reference Under Stamp Act, Section 49
Madras High Court · (1893) ILR (Mad) 419
High Courts09 Aug 1892
In Re: Reference under Stamp Act, Section 46
Madras High Court · (1892) 2 MLJ 178
High Courts09 Aug 1892
Purathat Kishakot Kunhacha Umma Vs Pudiakath Kutti Mammi Haji
Madras High Court · (1892) 2 MLJ 226
High Courts08 Aug 1892
Naimuddin Mahomed Vs Huri Mohun Chuckerbutti
Calcutta High Court · (1893) ILR (Cal) 41
Civil Procedure Code, 1908 (CPC) — Section 54(b)Limitation Act, 1963 — Section 4
High Courts05 Aug 1892
Bashi Chunder Sen Vs Enayet Ali and Another
Calcutta High Court · (1892) 08 CAL CK 0018
High Courts05 Aug 1892
Kali Churn Dey and Another Vs Muddun Mohun Sircar
Calcutta High Court · (1893) ILR (Cal) 37
Probate and Administration Act, 1881 — Section 69
High Courts02 Aug 1892
Narasimmulu Vs Gulam Hussain Sait and Another
Madras High Court · (1893) ILR (Mad) 71
Probate and Administration Act, 1881 — Section 45