High Courts23 Sept 1892
Nilkanta Singh and Others Vs The Queen-Empress at the instance of Manjhi Singh
Calcutta High Court · (1893) ILR (Cal) 469
Criminal Procedure Code, 1898 (CrPC) — Section 257
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,688 of 60,970
High Courts22 Sept 1892
Venkatavaraga Vs The District Board of Tanjore in charge of the Nadar Chattram
Madras High Court · (1893) ILR (Mad) 305
Limitation Act, 1963 — Section 22
High Courts19 Sept 1892
Bharut Chunder Nath Vs Jabed Ali Biswas
Calcutta High Court · (1893) ILR (Cal) 481
High Courts19 Sept 1892
Jatra Shekh Vs Reazat Shekh and Another
Calcutta High Court · (1893) ILR (Cal) 483
High Courts19 Sept 1892
Srimana Vikraman and Another Vs Rayan and Others
Madras High Court · (1893) ILR (Mad) 293
High Courts16 Sept 1892
Subbaraya Vs Vythilinga and Another
Madras High Court · (1893) ILR (Mad) 85
English Bankruptcy Act, 1883 — Section 23(2)
High Courts16 Sept 1892
N. Subbaraya Pillai Vs Coo. Vythilinga Padayachi and Another
Madras High Court · (1893) 3 MLJ 30
English Bankruptcy Act, 1883 — Section 23(2)
High Courts15 Sept 1892
Ayyanna and Another Vs Nagabhooshanam
Madras High Court · (1893) ILR (Mad) 285
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts14 Sept 1892
Sobhanadri Appa Rau Vs Gopalkristnamma and Others
Madras High Court · (1893) ILR (Mad) 34
High Courts08 Sept 1892
Ramakrishna Vs Unni Check
Madras High Court · (1893) ILR (Mad) 280
Easements Act, 1882 — Section 52
High Courts08 Sept 1892
Chandayil Madathil Ramakrishna Patter. Vs Thandupurakal Unni Check
Madras High Court · (1893) 3 MLJ 27
Easements Act, 1882 — Section 52
High Courts07 Sept 1892
Tirugnana Sambandha Pandara Sannadhi and Others Vs Nallatambi and Others
Madras High Court · (1893) ILR (Mad) 486
High Courts07 Sept 1892
Tirugnana Sambanda Pandara Sannadi Avergal and Others Vs Nallathambi Pillai and Others
Madras High Court · (1892) 2 MLJ 272
Transfer of Property Act, 1882 — Section 60, 62
High Courts06 Sept 1892
Nagappa Vs Subba and Another
Madras High Court · (1893) ILR (Mad) 304
Easements Act, 1882 — Section 15
High Courts05 Sept 1892
Nilmoni Singh Deo Vs Nilu Naik and Another
Calcutta High Court · (1893) ILR (Cal) 425
Limitation Act, 1859 — Section 33
High Courts02 Sept 1892
Baidyanath Deb and Others Vs Sajedur Raja
Calcutta High Court · (1893) ILR (Cal) 397
Civil Procedure Code, 1908 (CPC) — Section 30, 44
High Courts02 Sept 1892
Ramachandra Vs Narayanasami and Another
Madras High Court · (1893) ILR (Mad) 333
High Courts02 Sept 1892
Ramachandra Aiyar Vs Narainasami, minor by his guardian Bhagirathi Ammal and the Collector of Tanjore
Madras High Court · (1892) 2 MLJ 279