Privy Council16 Nov 1892
Mohesh Narain Munshi Vs Taruck Nath Moitra and others
Privy Council · (1893) 20 ILRPC 487
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,686 of 60,970
Privy Council11 Nov 1892
Greender Chunder Ghose Vs Troylockhonauth Ghose and others
Privy Council · (1892) 21 IndApp 35
High Courts11 Nov 1892
Nilakanta Shanbhog Vs Imam Sahib and Another
Madras High Court · (1893) 3 MLJ 134
Limitation Act, 1963 — Article 120, 62
High Courts10 Nov 1892
Nanu Vs Raman and Others
Madras High Court · (1893) ILR (Mad) 335
Transfer of Property Act, 1882 — Section 2(c)
High Courts10 Nov 1892
Pandarathil Chithomah's son Nanu Nair Vs Pulikiye Moorkattil Karnavan and Manager Kunhi Amah's son Raman Menon and Others
Madras High Court · (1893) 3 MLJ 141
Transfer of Property Act, 1882 — Section 2(c)
High Courts10 Nov 1892
Valaravutu Ramaswami Vs Valaravutu Venkatesam and Others
Madras High Court · (1893) 3 MLJ 107
High Courts10 Nov 1892
Peria Ammani Vs Krishnasami Adinadhha Vs Krishnasami and Others
Madras High Court · (1893) ILR (Mad) 182
High Courts10 Nov 1892
Peria Ammani Ammal and Adinadha Nainar. Vs Krishnaswami Mudali alias Adiappa Mudali and Others
Madras High Court · (1893) 3 MLJ 109
High Courts07 Nov 1892
Mr. Agling, President of the Taluq Board, Sivagunga and Ramasami Aiyar, Union Chairman of Karakudi Vs Narayana Chetti
Madras High Court · (1893) 3 MLJ 12
High Courts07 Nov 1892
President of the Taluk Broad and Another Vs Narayanan
Madras High Court · (1893) ILR (Mad) 317
Madras Local Boards Act, 1884 — Section 156
High Courts02 Nov 1892
Vythilinga and Another Vs Venkatachala and Others
Madras High Court · (1893) ILR (Mad) 194
Evidence Act, 1872 — Section 13
High Courts02 Nov 1892
Baperam Surma Vs Gouri Nath Dutt
Calcutta High Court · (1893) ILR (Cal) 474
Criminal Procedure Code, 1898 (CrPC) — Section 195, 471, 476
High Courts26 Oct 1892
Narasinga Rau Vs Venkatanarayana and Others
Madras High Court · (1893) ILR (Mad) 481
High Courts25 Oct 1892
Venkata Vs Parthasaradhi
Madras High Court · (1893) ILR (Mad) 220
Limitation Act, 1963 — Section 19
High Courts25 Oct 1892
Gopala Aiyangar Vs Savuri Aiyangar and Others
Madras High Court · (1892) 2 MLJ 261