High Courts22 Dec 1892
Bepin Behari Bose and Others Vs Ali Ahammad Sirdar
Calcutta High Court · (1893) ILR (Cal) 595
Bengal Tenancy Act, 1885 — Section 150
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,684 of 60,970
High Courts20 Dec 1892
C. Subramania Sastri and Others Vs Minakshi Naidu
Madras High Court · (1893) 3 MLJ 128
Specific Relief Act, 1877 — Section 42, 54
High Courts16 Dec 1892
Ram Gopal Bysack and Others Vs Nurumuddin alias Noor Mahamed Mundul
Calcutta High Court · (1893) ILR (Cal) 446
Transfer of Property Act, 1882 — Section 106
Privy Council16 Dec 1892
Saodamini Dasi Vs The Administrator-General of Bengal and others
Privy Council · (1893) 20 ILRPC 433
Privy Council16 Dec 1892
Rani Hemanta Kumari Dubi Vs Raja Surja Kant Acharya
Privy Council · (1892) 20 IndApp 25
Privy Council16 Dec 1892
Sowdaminee Dossee Vs The Administrator-General of Bengal and others
Privy Council · (1892) 20 IndApp 12
High Courts16 Dec 1892
Krishnamma Vs Suranna and Others
Madras High Court · (1893) ILR (Mad) 148
Registration Act, 1877 — Section 50
High Courts14 Dec 1892
Girish Chunder Kuadu Vs Maqbul Ahmed Chowdhry
Calcutta High Court · (1895) ILR (Cal) 634
Bengal Tenancy Act, 1885 — Section 95Land Registration Act, 1876 — Section 78
High Courts14 Dec 1892
Krishnan Chetti Vs Arunachalam Pillai and Others
Madras High Court · (1893) 3 MLJ 126
High Courts14 Dec 1892
Srinivasa Pillai Vs P. Rathnasabapathi Pillai, Chairman, Municipal Council
Madras High Court · (1893) 3 MLJ 124
Contract Act, 1872 — Section 74
High Courts13 Dec 1892
Anantayya and Others Vs Padmayya and Others
Madras High Court · (1893) ILR (Mad) 278
Legal Practitioners Act, 1879 — Section 28
High Courts12 Dec 1892
Futteh Narain Chowdhry Vs Chundrabati Chowdhrain and Another
Calcutta High Court · (1893) ILR (Cal) 551
High Courts12 Dec 1892
Corporation of Calcutta Vs Jadub Dooley
Calcutta High Court · (1893) ILR (Cal) 605
Calcutta Municipal Consolidation Act, 1888 — Section 412, 417, 419
Privy Council10 Dec 1892
Mohesh Narain Moonshi Vs Taruck Nath Moitra and others
Privy Council · (1892) 20 IndApp 30