High Courts08 Dec 1892
Bakshi and Another Vs Nizamuddi and Others
Calcutta High Court · (1893) ILR (Cal) 505
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,685 of 60,970
High Courts07 Dec 1892
Chunder Nath Nag Chowdhry, Executor to the Estate of Raj Mohun Nag Chowdhry Vs Kabil Sardar and Others
Calcutta High Court · (1893) ILR (Cal) 590
High Courts05 Dec 1892
Queen-Empress Vs Viraperumal
Madras High Court · (1893) ILR (Mad) 105
Oaths Act, 1873 — Section 13, 6
High Courts02 Dec 1892
Lakshimoni Dasi Vs Nittyananda Day and Another
Calcutta High Court · (1893) ILR (Cal) 464
Transfer of Property Act, 1882 — Section 123, 129
High Courts01 Dec 1892
Rohimuddi and Another Vs The Queen-Empress, on the prosecution of Asiram Bibi
Calcutta High Court · (1893) ILR (Cal) 353
Criminal Procedure Code, 1898 (CrPC) — Section 367, 537
High Courts01 Dec 1892
Khadir Moideen Routher Vs Rama Naickan and Another
Madras High Court · (1894) ILR (Mad) 12 : (1893) 3 MLJ 176
Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1963 — Section 22
High Courts30 Nov 1892
Vatta Thevan Vs Vandal Alagappudayan and Others
Madras High Court · (1893) 3 MLJ 44
Criminal Procedure Code, 1898 (CrPC) — Section 195
Privy Council25 Nov 1892
Lakshmi Narayana Ananga Garu Vs Durga Madhawa Deo Garu
Privy Council · (1893) 16 ILRPC 268 : (1892) 20 IndApp 9
High Courts25 Nov 1892
Venkatarayer Vs Jambu Aiyar
Madras High Court · (1894) ILR (Mad) 377 : (1893) 3 MLJ 97
High Courts23 Nov 1892
Kali Dassi Vs Durga Charan Naik
Calcutta High Court · (1893) ILR (Cal) 351
Criminal Procedure Code, 1898 (CrPC) — Section 355
High Courts18 Nov 1892
M. Sangili Pandaram and Others Vs Mookan alias Muthirala Pandaram
Madras High Court · (1893) 3 MLJ 137
High Courts17 Nov 1892
Chattrapat Singh Vs Jadukul Prosad Mukerjee and Others
Calcutta High Court · (1893) ILR (Cal) 673