High Courts25 Oct 1892
Mutharaju Venkata Row Vs Kunnathoor Parthasaradhi Aiyangar
Madras High Court · (1893) 3 MLJ 35
Limitation Act, 1963 — Section 19
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,687 of 60,970
High Courts24 Oct 1892
The Queen-Empress Vs Sita Nath Mitra
Calcutta High Court · (1893) ILR (Cal) 478
Criminal Procedure Code, 1898 (CrPC) — Section 386, 6Penal Code, 1860 (IPC) — Section 70
High Courts18 Oct 1892
Sultan Bibi Vs Telukula Magata Savu and Others
Madras High Court · (1893) 3 MLJ 9
High Courts14 Oct 1892
In Re: Ponnammal
Madras High Court · (1893) ILR (Mad) 234
Court Fees Act, 1870 — Section 20(II)
High Courts07 Oct 1892
Natasayyan and Another Vs Ponnusami
Madras High Court · (1893) ILR (Mad) 99
Limitation Act, 1963 — Article 120
High Courts05 Oct 1892
Konna Panikar Vs Karunakara and Others
Madras High Court · (1893) ILR (Mad) 328
Transfer of Property Act, 1882 — Section 60
High Courts04 Oct 1892
Balakrishna Vs The Secretary of State for India
Madras High Court · (1893) ILR (Mad) 294
High Courts04 Oct 1892
Sundaramaiyan Vs Seethammal and Another
Madras High Court · (1893) 3 MLJ 144
Limitation Act, 1963 — Section 28
High Courts04 Oct 1892
Balakrishna Aiyar Vs The Secretary of State for India in Council
Madras High Court · (1893) 3 MLJ 98
High Courts04 Oct 1892
Sundaram Vs Sithammal and Another
Madras High Court · (1893) ILR (Mad) 311
Limitation Act, 1963 — Article 144
High Courts03 Oct 1892
Channamma and Another Vs Ayyanna and Another
Madras High Court · (1893) ILR (Mad) 283
High Courts29 Sept 1892
Vasudeva Vs Madhava and Others
Madras High Court · (1893) ILR (Mad) 326
Court Fees Act, 1870 — Section 7(9)
High Courts29 Sept 1892
Simanapalli Krishnamma Vs Rongali Suranna and Others
Madras High Court · (1893) 3 MLJ 54
Registration Act, 1877 — Section 50
High Courts26 Sept 1892
Kerala Varmah Valia Rajah Avargal of Cherakkal Kovilagam and Others Vs Ondan Ramunni and Others
Madras High Court · (1910) ILR (Mad) 218 : 7 Ind. Cas. 696
High Courts26 Sept 1892
Kerala Varmah Valia Rajah Avergal of Cherakkal Kovilagam and Others Vs Ondan Ramunni, Karnavan and Manager of his tarwad affairs and Others
Madras High Court · (1893) 3 MLJ 51