High Courts01 Sept 1892
Queen-Empress Vs V. Govinda Pillai
Madras High Court · (1893) ILR (Mad) 235
Criminal Procedure Code, 1898 (CrPC) — Section 161
JUDGMENT DATABASE
Search 12,19,381 Indian judgments.
12,19,381 judgments in All Courts · page 60,689 of 60,970
High Courts01 Sept 1892
Perumal Kone Vs Kaveri Ammal and Others
Madras High Court · (1892) 2 MLJ 281
Registration Act, 1877 — Section 77
High Courts01 Sept 1892
Perumal Vs Kaveri and Others
Madras High Court · (1893) ILR (Mad) 121
Registration Act, 1877 — Section 77
High Courts31 Aug 1892
Syed Ameer Sahib and Others Vs Venkatarama and Others
Madras High Court · (1893) ILR (Mad) 296
Madras Local Boards Act, 1884 — Section 156
High Courts30 Aug 1892
Marudayya Pillai and Others Vs Ravutha Perumal Pillai
Madras High Court · (1892) 2 MLJ 286
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 463
High Courts30 Aug 1892
Abdun Nasir and Another Vs Rasulan
Calcutta High Court · (1893) ILR (Cal) 385
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts30 Aug 1892Dismissed
Bessesswari Chowdhurany Vs Horro Sundar Mozumdar and Others
Calcutta High Court · (1892) 08 CAL CK 0008
High Courts30 Aug 1892
Sharifa Bibi Vs Gulam Mahomed Dastagir Khan and Others
Madras High Court · (1893) ILR (Mad) 43
High Courts30 Aug 1892
Sharifa Bibi alias Beeju Bibi Vs Gulam Mahomed Dastagir Khan Sahib and Others
Madras High Court · (1893) 3 MLJ 14
High Courts30 Aug 1892
Queen-Empress Vs Bartlett
Madras High Court · (1893) ILR (Mad) 308
Criminal Procedure Code, 1898 (CrPC) — Section 454
High Courts29 Aug 1892
Brahmayya and Another Vs Lakshminarasimham and Another
Madras High Court · (1893) ILR (Mad) 310
Court Fees Act, 1870 — Section 7
High Courts26 Aug 1892
Balkishen Das and Others Vs Bedmati Koer and Another
Calcutta High Court · (1893) ILR (Cal) 388
Limitation Act, 1963 — Article 179
High Courts25 Aug 1892
The Queen-Empress Vs Krishna Gobinda Das and Others
Calcutta High Court · (1893) ILR (Cal) 358
High Courts24 Aug 1892
The Queen-Empress Vs Gopal Singh and Others
Calcutta High Court · (1893) ILR (Cal) 316
High Courts24 Aug 1892
Krishna Roy Vs Jawahir Singh and Others
Calcutta High Court · (1893) ILR (Cal) 260
High Courts20 Aug 1892
Saheb Lal and Another Vs Sheo Pershad Singh and Another and Rajkumar Lal and Others
Calcutta High Court · (1893) ILR (Cal) 453
High Courts20 Aug 1892
Surya Narain Singh Vs Jogendra Narain Roy Chowdhury and Others
Calcutta High Court · (1893) ILR (Cal) 360
Transfer of Property Act, 1882 — Section 86
High Courts18 Aug 1892Dismissed
Sreemati Soojan Bibi and others Vs Shamed Ali
Calcutta High Court · (1892) 08 CAL CK 0014
High Courts17 Aug 1892
Anantayya and Others Vs Padmayya Heggade and Others
Madras High Court · (1892) 2 MLJ 247
Legal Practitioners Act, 1879 — Section 28