High Courts20 Jul 1892
Narasimma Chetti Vs Surianarayana Aiyar and Another
Madras High Court · (1892) 2 MLJ 153
JUDGMENT DATABASE
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12,19,381 judgments in All Courts · page 60,692 of 60,970
High Courts20 Jul 1892
Ammanna and Others Vs Gurumurthi and Others
Madras High Court · (1893) ILR (Mad) 64
High Courts20 Jul 1892
Narasimma Vs Surianarayana and Another
Madras High Court · (1893) ILR (Mad) 144
Madras Revenue Recovery Act, 1864 — Section 42
High Courts19 Jul 1892
Maksud Ali Vs Nargis Dye
Calcutta High Court · (1893) ILR (Cal) 322
Civil Procedure Code, 1908 (CPC) — Section 43
High Courts19 Jul 1892
Chinnagandham Ammanna and Others Vs Tota Gurumurti and Others
Madras High Court · (1892) 2 MLJ 155
Limitation Act, 1963 — Article 144 Schedule II
High Courts18 Jul 1892
Peary Mohun Mukerji Vs Ali Sheikh and Others
Calcutta High Court · (1893) ILR (Cal) 249
Bengal Tenancy Act, 1885 — Section 158
High Courts15 Jul 1892
Saminadha Vs Samban
Madras High Court · (1893) ILR (Mad) 274
Limitation Act, 1963 — Section 14
High Courts14 Jul 1892
Surendronath Pal Chowdhry and Others Vs Tincowri Dasi
Calcutta High Court · (1893) ILR (Cal) 247
High Courts13 Jul 1892
Khalilul Rahman Vs Gobind Pershad and Others
Calcutta High Court · (1893) ILR (Cal) 328
Contract Act, 1872 — Section 74
High Courts11 Jul 1892
Panchanan Banerji Vs Rai Kumar Guha
Calcutta High Court · (1892) ILR (Cal) 610
Privy Council02 Jul 1892
Abdul Gafur and Others Vs Nizamudin and others
Privy Council · (1892) 19 IndApp 170
Privy Council29 Jun 1892
Nawab Khaja Ahsanulla Khan Bahadoor Vs Hurri Churn Mozoomdar
Privy Council · (1892) 19 IndApp 191
Privy Council29 Jun 1892
Haricharn Mozumdar Vs Ahsanulla Khan Bahadur
Privy Council · (1893) 20 ILRPC 86
High Courts24 Jun 1892
Mukunda Lal Pal Chowdhry and Another Vs I. Lehuraux and Others
Calcutta High Court · (1893) ILR (Cal) 379
Privy Council23 Jun 1892
Birj Mohun Thakoor and Another Vs Rai Uma Nath Chowdhry and others
Privy Council · (1893) 20 ILRPC 8 : (1892) 19 IndApp 154
Privy Council21 Jun 1892
Kameswar Pershad Vs Rajkumari Ruttan Koer and others
Privy Council · (1893) 20 ILRPC 79 : (1889) 19 IndApp 234
High Courts17 Jun 1892
In Re: Shoshee Bhusan Bannerjee
Calcutta High Court · (1892) ILR (Cal) 582
Probate and Administration Act, 1881 — Section 19
High Courts17 Jun 1892
Bir Narain Panda and Others Vs Darpa Narain Prodhan and Another
Calcutta High Court · (1893) ILR (Cal) 74
High Courts07 Jun 1892
Jukni alias Parbati Vs Queen-Empress
Calcutta High Court · (1892) ILR (Cal) 627
Penal Code, 1860 (IPC) — Section 494