High Courts02 Jan 1891
Fazal Ali and Another Vs Secretary of State for India in Council
Calcutta High Court · (1891) ILR (Cal) 234
Limitation Act, 1963 — Section 10
JUDGMENT DATABASE
Search 12,18,896 Indian judgments.
12,18,896 judgments in All Courts · page 60,695 of 60,945
High Courts22 Dec 1890Dismissed
Oudh Behari Lal Vs Nageshar Lal
Allahabad High Court · (1890) 12 AHC CK 0008
High Courts22 Dec 1890Allowed
Radhey Singh and Others Vs Jagrup Rai and Others
Allahabad High Court · (1890) 12 AHC CK 0004
High Courts19 Dec 1890
Krishnasami Vs Kanakasabai
Madras High Court · (1891) ILR (Mad) 183
Suits Valuation Act, 1887 — Section 11
High Courts19 Dec 1890
Krishnasamy Servaigaren Vs Savvoy Vijia Raghunatha Canagasabai Gopalar
Madras High Court · (1896) 6 MLJ 247
Suits Valuation Act, 1887 — Section 11
High Courts18 Dec 1890
Bikutti Vs Kalendan and Others
Madras High Court · (1891) ILR (Mad) 267
Specific Relief Act, 1877 — Section 42
High Courts15 Dec 1890
Shooshee Bhusan Rudro and Another Vs Gobind Chunder Roy and Others
Calcutta High Court · (1891) ILR (Cal) 231
High Courts15 Dec 1890
Kanaran and Others Vs Komappan and Others
Madras High Court · (1891) ILR (Mad) 169
Court Fees Act, 1870 — Section 12
Privy Council13 Dec 1890
Lala Muddun Gopal Lal Vs Mussumat Khikhinda Koer
Privy Council · (1891) 18 ILRPC 341 : (1890) 18 IndApp 9
High Courts11 Dec 1890Allowed
Bishen Dayal Vs The Bank of Upper India Limited
Allahabad High Court · (1890) 12 AHC CK 0003
High Courts10 Dec 1890
Jake and Others Vs Sankayya and Others
Madras High Court · (1892) 2 MLJ 277
Criminal Procedure Code, 1898 (CrPC) — Section 580
High Courts09 Dec 1890
Thaman Chetti Vs Alagiri Chetti
Madras High Court · (1891) ILR (Mad) 399
Criminal Procedure Code, 1898 (CrPC) — Section 528
High Courts05 Dec 1890
Sanku and Others Vs Puttamma and Another
Madras High Court · (1891) ILR (Mad) 289
High Courts05 Dec 1890
Govinda and Others Vs Mana Vikraman
Madras High Court · (1891) ILR (Mad) 284
Civil Procedure Code, 1908 (CPC) — Section 44, 45
High Courts04 Dec 1890
Queen-Empress Vs Saminatha
Madras High Court · (1891) ILR (Mad) 400
Penal Code, 1860 (IPC) — Section 214
High Courts04 Dec 1890
Queen-Empress Vs Saminatha Pillai
Madras High Court · (1896) 6 MLJ 171
Penal Code, 1860 (IPC) — Section 213, 214
High Courts03 Dec 1890
Siddeswara Vs Krishna
Madras High Court · (1891) ILR (Mad) 177
Civil Procedure Code, 1908 (CPC) — Section 30