High Courts03 Dec 1890
Siddeswara Mudaliar Vs Kalmangi Krista Charlu
Madras High Court · (1896) 6 MLJ 337
Civil Procedure Code, 1908 (CPC) — Section 30
JUDGMENT DATABASE
Search 12,18,896 Indian judgments.
12,18,896 judgments in All Courts · page 60,696 of 60,945
High Courts01 Dec 1890
Chandrareka Vs Secretary of State for India
Madras High Court · (1891) ILR (Mad) 163
High Courts30 Nov 1890
Keeran Avulla Vs Narikote Kunnamangalath Ettishery Chendra Shekaran Nambudri and Others
Madras High Court · (1896) 6 MLJ 504
High Courts28 Nov 1890
Nilakandan and Another Vs Padmanabha and Others
Madras High Court · (1891) ILR (Mad) 153
High Courts26 Nov 1890
Queen-Empress Vs Jangam Reddi and Others
Madras High Court · (1891) ILR (Mad) 247
Forest Act, 1927 — Section 3, 50(d)
Privy Council20 Nov 1890
Rajah Hurronath Roy Bahadoor Vs Rundhir Singh and others
Privy Council · (1890) 18 IndApp 1
Privy Council20 Nov 1890
Hurro Nath Rai Chowdhri Vs Randhir Singh and others
Privy Council · (1891) 18 ILRPC 311
High Courts18 Nov 1890
Venkatacharyulu Vs Rangacharyulu and Another
Madras High Court · (1891) ILR (Mad) 316
High Courts18 Nov 1890
Panchangam Venkatacharyulu Vs Gudimella Tirumala Rangacharyulu and Venkamma
Madras High Court · (1896) 6 MLJ 91
High Courts17 Nov 1890
Purushottama Vs Municipal Council of Bellary
Madras High Court · (1891) ILR (Mad) 467
Madras District Municipalities Act, 1884 — Section 103(1)Tamil Nadu Town and Country Planning Act, 1971 — Section 51
High Courts13 Nov 1890
Queen-Empress Vs Venkatasami
Madras High Court · (1891) ILR (Mad) 229
Post Office Act, 1898 — Section 48
High Courts07 Nov 1890
Ramasami Vs Anda Pillai
Madras High Court · (1891) ILR (Mad) 252
Limitation Act, 1963 — Article 179(4)