High Courts06 Dec 1884Dismissed
Queen-Empress Vs Taki Husain
Allahabad High Court · (1885) ILR (All) 205
JUDGMENT DATABASE
Search 12,17,342 Indian judgments.
12,17,342 judgments in All Courts · page 60,698 of 60,868
High Courts06 Dec 1884
Mazhar Ali and Others Vs Budh Singh and Another
Allahabad High Court · (1885) ILR (All) 297
High Courts05 Dec 1884
Uma Churn Mundle and Others Vs Joshein Sheikh and Others
Calcutta High Court · (1885) ILR (Cal) 84
High Courts05 Dec 1884Allowed
Kashi Das Vs Shah Muhammad and Others
Allahabad High Court · (1885) ILR (All) 199
High Courts04 Dec 1884Dismissed
Chadami Lal Vs Har Dayal and Others
Allahabad High Court · (1885) ILR (All) 194
High Courts04 Dec 1884Partly Allowed
Ram Sahai Vs Gannu Lal
Allahabad High Court · (1885) ILR (All) 197
High Courts03 Dec 1884Dismissed
Khuda Yar Khan Vs Tika Ram and Others
Allahabad High Court · (1885) ILR (All) 191
High Courts02 Dec 1884
Rutnessur Biswas Vs Hurish Chunder Bose
Calcutta High Court · (1885) ILR (Cal) 221
High Courts29 Nov 1884Disposed Of
Akbar Husain Vs Jawahra and Others
Allahabad High Court · (1885) ILR (All) 178
High Courts29 Nov 1884Disposed Of
Rameshar Dial and Another Vs Sheodisht Narain Singh and Another
Allahabad High Court · (1885) ILR (All) 188
High Courts29 Nov 1884Disposed Of
Sahib Singh and Another Vs Gandharp singh and Another
Allahabad High Court · (1885) ILR (All) 184
High Courts27 Nov 1884
Soorja Koer and Another and Chowrasi Koer Vs Nath Buksh Singh and Another
Calcutta High Court · (1885) ILR (Cal) 102
High Courts25 Nov 1884
Sri Kissen Rai Vs Hafiz Abdul Kurrim
Calcutta High Court · (1885) ILR (Cal) 139
Privy Council21 Nov 1884
The Rajah of Pittapur Vs Rajah Row Buchi Sittaya Garu and others
Privy Council · (1884) 12 IndApp 16
High Courts19 Nov 1884
Ram Ghulam Vs Dwarka Rai and Others
Allahabad High Court · (1885) ILR (All) 170
Privy Council18 Nov 1884
Bishenmun Singh and Others Vs Land Mortgage Bank of India Limited
Privy Council · (1884) 12 IndApp 7
Privy Council18 Nov 1884
The Land Mortgage Bank of India Vs Bishenmun Singh and others
Privy Council · (1885) 11 ILRPC 244