High Courts25 Feb 1880Dismissed
Sheo Prasad and Another Vs Udai Singh
Allahabad High Court · (1880) ILR (All) 718
JUDGMENT DATABASE
Search 12,16,267 Indian judgments.
12,16,267 judgments in All Courts · page 60,700 of 60,814
High Courts24 Feb 1880
Hajee Syud Mahomed Vs Mussamut Ashrufoonnissa
Calcutta High Court · (1880) ILR (Cal) 759
High Courts24 Feb 1880Dismissed
Baldeo Prasad and Another Vs Grish Chandar Bhose
Allahabad High Court · (1880) ILR (All) 754
High Courts24 Feb 1880Dismissed
Shankar Dial Vs Amir Haidar and Others
Allahabad High Court · (1880) ILR (All) 752
High Courts24 Feb 1880Allowed
Chuhar Mal Vs Mir and Others
Allahabad High Court · (1880) ILR (All) 715
Privy Council21 Feb 1880
Pallikelagatha Marcar and Another Vs John Gothfried Sigg and another
Privy Council · (1880) 7 IndApp 83
Privy Council20 Feb 1880
Karunabdhi Ganesa Ratnamaiyar; Karunabdhi Ganesa Ratnamaiyar Vs Gopala Ratnamaiyar and Rangaiyar; Ramaratnamaiyar and another
Privy Council · (1880) 7 IndApp 173
High Courts19 Feb 1880Dismissed
Deva Singh Vs Ram Manohar and Another
Allahabad High Court · (1880) ILR (All) 746
High Courts18 Feb 1880
Ram Sahai Sing and Another Vs Maniram and Others
Calcutta High Court · (1880) ILR (Cal) 807
Criminal Procedure Code, 1898 (CrPC) — Section 622
High Courts18 Feb 1880Disposed Of
Empress of India Vs Kishna and Another
Allahabad High Court · (1880) ILR (All) 713
High Courts16 Feb 1880Allowed
Ram Lakhan Rai Vs Bandan Rai and Others
Allahabad High Court · (1880) ILR (All) 711
High Courts13 Feb 1880
Imrit Tewari and Others Vs Suput Singh and Others
Calcutta High Court · (1880) ILR (Cal) 720
Civil Procedure Code, 1908 (CPC) — Section 32Limitation Act, 1963 — Section 22
High Courts12 Feb 1880
Gudadhur Paul Chowdhry and Others Vs Bhyrub Chunder Bhuttacharji and Another
Calcutta High Court · (1880) ILR (Cal) 918
High Courts11 Feb 1880Dismissed
Sawai Ram Vs Gir Prasad Singh
Allahabad High Court · (1880) ILR (All) 707
High Courts10 Feb 1880
Brojomohun Doss and Others Vs Hurrololl
Calcutta High Court · (1880) ILR (Cal) 700
High Courts10 Feb 1880
Roshun Doosadh and Others Vs The Empress
Calcutta High Court · (1880) ILR (Cal) 768
Evidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 411
High Courts09 Feb 1880
Mohun Dass Vs Lutchman Dass
Calcutta High Court · (1881) ILR (Cal) 11
Succession Act, 1925 — Section 234
High Courts09 Feb 1880Dismissed
Powlett, Political Agent and Superintendent of the Kota Rai on the part of the Government of India Vs Girdhari Das
Allahabad High Court · (1880) ILR (All) 690