JUDGMENT DATABASE
Search 12,17,342 Indian judgments.
12,17,342 judgments in All Courts · page 60,701 of 60,868
High Courts15 Aug 1884
Janki Rai Vs Ramghulam and Another
Allahabad High Court · (1885) ILR (All) 124
High Courts14 Aug 1884
The Government of Bengal Vs Parmeshur Mullick
Calcutta High Court · (1884) ILR (Cal) 1029
Criminal Procedure Code, 1898 (CrPC) — Section 417
High Courts11 Aug 1884Dismissed
The Maharaja of Benares Vs Angan
Allahabad High Court · (1885) ILR (All) 112
High Courts08 Aug 1884
Nuddyar Chand Shaha and Others Vs Gobind Chunder Guha
Calcutta High Court · (1884) ILR (Cal) 1092
High Courts08 Aug 1884
Ram Ranjan Chakravarti Vs A.B. Miller, Offg. Receiver of the High Court (in respect of the Estate of Khettermoni Dassee)
Calcutta High Court · (1884) ILR (Cal) 1014
High Courts07 Aug 1884Dismissed
Gaya and Others Vs Ram Sahai
Allahabad High Court · (1885) ILR (All) 107
High Courts07 Aug 1884Disposed Of
Queen-Empress Vs Kandhaia and Others
Allahabad High Court · (1885) ILR (All) 67
High Courts31 Jul 1884
Jeebunkisto Roy and Another Vs Shib Chunder Das
Calcutta High Court · (1884) ILR (Cal) 1027
High Courts31 Jul 1884Disposed Of
Queen-Empress Vs Ghulet and Another
Allahabad High Court · (1885) ILR (All) 44
High Courts30 Jul 1884
The Queen-Empress Vs Grees Chunder Banerjee
Calcutta High Court · (1884) ILR (Cal) 1024
Criminal Procedure Code, 1898 (CrPC) — Section 289
High Courts30 Jul 1884
Rameshwar Mandal Vs Ram Chand Roy and Another
Calcutta High Court · (1884) ILR (Cal) 1033
High Courts30 Jul 1884
Ram Chand Sen Vs Audaito Sen and Srinath Sen
Calcutta High Court · (1884) ILR (Cal) 1054
High Courts30 Jul 1884
Nundo Pershad Thakur Vs Gopal Thakur
Calcutta High Court · (1884) ILR (Cal) 1008
High Courts30 Jul 1884
Ram Pershad Chowdry and Others Vs Jokhoo Roy and Another
Calcutta High Court · (1884) ILR (Cal) 1003
High Courts30 Jul 1884
Gunga Pershad and Another Vs Jeo Lal Singh and Others
Calcutta High Court · (1884) ILR (Cal) 996