High Courts04 Sept 1888
Gopal Chunder Laha and Others Vs Sarat Chunder Dey and Others
Calcutta High Court · (1889) ILR (Cal) 149
JUDGMENT DATABASE
Search 12,18,600 Indian judgments.
12,18,600 judgments in All Courts · page 60,702 of 60,930
High Courts04 Sept 1888
Kamini Dasi Vs Secretary of State for India in Council
Calcutta High Court · (1890) ILR (Cal) 380
Land Acquisition Act, 1894 — Section 22
High Courts03 Sept 1888
Abdur Rahim and Others Vs Debiruddi and Others
Calcutta High Court · (1890) ILR (Cal) 196
Bengal Tenancy Act, 1885 — Section 178
High Courts17 Aug 1888
Kali Sunker Dass Vs Koylash Chunder Dass
Calcutta High Court · (1888) ILR (Cal) 833
High Courts16 Aug 1888
Satcowrie Pyne Vs Luckhi Narain Khettry
Calcutta High Court · (1889) ILR (Cal) 189
Registration Act, 1877 — Section 23, 24, 76, 77
High Courts10 Aug 1888
Horendranarain Acharji Chowdhry Vs Chandrakanta Lahiri and Another
Calcutta High Court · (1889) ILR (Cal) 20
Succession Act, 1925 — Section 50
High Courts10 Aug 1888
Joynarayan Singh Vs Mudhoo Sudun Singh
Calcutta High Court · (1888) 08 CAL CK 0001
High Courts09 Aug 1888
Pudmanund Singh Bahadur and Others Vs Baij Nath Singh
Calcutta High Court · (1888) ILR (Cal) 828
High Courts06 Aug 1888
Parbutty Charan Aich Vs Queen-Empress
Calcutta High Court · (1889) ILR (Cal) 9
Criminal Procedure Code, 1898 (CrPC) — Section 134, 144Penal Code, 1860 (IPC) — Section 188
High Courts06 Aug 1888
Iftkhar Husain and Another Vs Musharaf Ali and Another
Allahabad High Court · (1888) ILR (All) 634
High Courts03 Aug 1888
Poresh Nath Chatterjee Vs Secretary of State for India in Council
Calcutta High Court · (1889) ILR (Cal) 32
Land Acquisition Act, 1894 — Section 39
High Courts02 Aug 1888
Jogobundhoo Dass and Another Vs Hori Rowoot and Another
Calcutta High Court · (1889) ILR (Cal) 17
High Courts27 Jul 1888
Ishur Chunder Bhaduri Vs Jibun Kumari Bibi
Calcutta High Court · (1889) ILR (Cal) 26
Limitation Act, 1963 — Article 59, 60
High Courts26 Jul 1888Dismissed
Ali Muhammad and Others Vs Gopal Das
Allahabad High Court · (1888) ILR (All) 632
Privy Council21 Jul 1888
Haidar Ali and Another Vs Tassadduk Rasul and others
Privy Council · (1889) 16 ILRPC 185 : (1888) 15 IndApp 209
High Courts10 Jul 1888Disposed Of
Hari Prasad Vs Debi Dial
Allahabad High Court · (1888) ILR (All) 582
High Courts09 Jul 1888
Rakhal Das Chatterji and Another Vs Kedar Nath Chatterji
Calcutta High Court · (1888) ILR (Cal) 673
Limitation Act, 1963 — Article 11