High Courts11 Jan 1887
Naurangi Kunwar Vs Raghubansi Kunwar
Allahabad High Court · (1887) ILR (All) 231
JUDGMENT DATABASE
Search 12,18,207 Indian judgments.
12,18,207 judgments in All Courts · page 60,704 of 60,911
High Courts10 Jan 1887Allowed
Kashi Ram Vs Madho Singh and Others
Allahabad High Court · (1887) ILR (All) 228
High Courts07 Jan 1887
Anund Chunder Sen Mozumdar Vs Doya Chand Shaha
Calcutta High Court · (1887) ILR (Cal) 382
High Courts06 Jan 1887Dismissed
Dhanraj Dube and Others Vs Sheopargash Dube
Allahabad High Court · (1887) ILR (All) 225
High Courts05 Jan 1887Dismissed
Hafiza Bibi Vs Sahib-un-nissa Bibi Hafiza Bibi Vs Sahib-un-nissa Bibi
Allahabad High Court · (1887) ILR (All) 213
High Courts05 Jan 1887Disposed Of
Kishna Ram Vs Rakmini Sewak Singh and Others
Allahabad High Court · (1887) ILR (All) 222
High Courts23 Dec 1886Dismissed
The Mussoorie Bank, Limited Vs Barlow
Allahabad High Court · (1887) ILR (All) 188
High Courts22 Dec 1886
Fanindro Deb Raikut Vs Rani Jugudishwari Dabi
Calcutta High Court · (1887) ILR (Cal) 316
Bengal Civil Courts Act, 1871 — Section 10
High Courts22 Dec 1886Dismissed
Imam Ali Shah Vs Khuda Bakhsh and Others
Allahabad High Court · (1887) ILR (All) 339
High Courts22 Dec 1886Disposed Of
Radha Prasad Singh Vs Jugal Das
Allahabad High Court · (1887) ILR (All) 185
High Courts20 Dec 1886
Neaz Vs Monsor and Another
Calcutta High Court · (1887) ILR (Cal) 175
Cattle Trespass Act, 1871 — Section 22
High Courts20 Dec 1886
Kristo Nath Koondoo and Others Vs T.F. Brown and Others
Calcutta High Court · (1887) ILR (Cal) 176
Privy Council19 Dec 1886
Thakur Harihar Baksh Vs Thakur Uman Parshad
Privy Council · (1887) 14 ILRPC 296
Privy Council18 Dec 1886
Ajudhia Pershad and Another Vs Sidh Gopal and others
Privy Council · (1887) 9 ILRPC 330 : (1886) 14 IndApp 21
High Courts17 Dec 1886Allowed
Deodat Vs Sheoambar and Others
Allahabad High Court · (1887) ILR (All) 168
Privy Council15 Dec 1886
Mussamat Amanat Bibi Vs Luchman Pershad and Narotam Dass
Privy Council · (1886) 14 IndApp 18