JUDGMENT DATABASE

Search 12,17,342 Indian judgments.

12,17,342 judgments in All Courts · page 60,705 of 60,868

High Courts03 Apr 1884

Queen-Empress Vs Nowab Jan

Calcutta High Court · (1884) ILR (Cal) 551

Criminal Procedure Code, 1898 (CrPC) — Section 248, 259, 345Penal Code, 1860 (IPC) — Section 448