High Courts18 Mar 1873Allowed
Kalee Coomar Chatterjee Vs Siddhessur Mundul
Calcutta High Court · (1873) 03 CAL CK 0005
JUDGMENT DATABASE
Search 12,15,204 Indian judgments.
12,15,204 judgments in All Courts · page 60,706 of 60,761
High Courts15 Mar 1873
Santiram Panja and Others Vs Bycunt Panja and Others
Calcutta High Court · (1873) 03 CAL CK 0003
Privy Council14 Mar 1873
Rajah Leelanund Singh Bahadoor and Others; Thakoor Munoorunjun Singh and Another Vs Thakoor Munoorunjun Singh and another; Rajah Leelanund Singh Bahadoor and The Government
Privy Council · (1873) 1 IndApp 181
High Courts13 Mar 1873Dismissed
Judoonath Sircar Vs Bussunt Coomar Roy Chowdhry
Calcutta High Court · (1873) 03 CAL CK 0007
High Courts11 Mar 1873
Odhoy Chunder Bundopadhya Vs Soodharam Bhuttacharjee and Another
Calcutta High Court · (1873) 03 CAL CK 0002
High Courts04 Mar 1873Dismissed
A.B. Mackintosh Vs Kally Doss Mullick and Others
Calcutta High Court · (1873) 03 CAL CK 0008
High Courts28 Feb 1873
Purson Chund Golacha Vs Kajooram and Another
Calcutta High Court · (1873) 02 CAL CK 0006
High Courts21 Feb 1873
Mussummat Bibee Luteefun and Another Vs Rajroop Singh
Calcutta High Court · (1873) 02 CAL CK 0001
High Courts18 Feb 1873
Kupulmun Sing and Another Vs The Court of Wards on behalf of Kashopershaud Sing Lunatic
Calcutta High Court · (1873) 02 CAL CK 0007
Privy Council12 Feb 1873
James Scott Elliot and Others Vs Bhoobun Mohun Bonnerjee and others
Privy Council · (1873) 1 IndApp 175
High Courts11 Feb 1873Allowed
Taruck Chunder Poddar and Others Vs Jodeshur Chunder Koondoo
Calcutta High Court · (1873) 02 CAL CK 0003
High Courts07 Feb 1873
Mussamut Ruttanjote Kooer Vs Ram Dass
Calcutta High Court · (1873) 02 CAL CK 0008
High Courts05 Feb 1873
Hurronath Mullick and Others Vs Nittanund Mullick
Calcutta High Court · (1873) 02 CAL CK 0005
High Courts24 Jan 1873
Bistoo Chunder Banerjee Vs Nithore Monee Dabee and Another
Calcutta High Court · (1873) 01 CAL CK 0001
Privy Council22 Jan 1873
Khajeh Abdool Gunnee Vs Sadut Ali Khan and Mussumat Zamoorudoonnessa Khanum
Privy Council · (1873) 1 IndApp 165
High Courts03 Jan 1873
Tarrucknath Sirkar Vs Prosunno Koomar Ghose
Calcutta High Court · (1873) 01 CAL CK 0003