High Courts12 Jun 1879
Dhunput Sing Vs Sham Soonder Mitter and Others
Calcutta High Court · (1880) ILR (Cal) 291
JUDGMENT DATABASE
Search 12,16,267 Indian judgments.
12,16,267 judgments in All Courts · page 60,708 of 60,814
High Courts11 Jun 1879
Radha Churn Dass Vs Kripa Sindhu Dass and Others
Calcutta High Court · (1880) ILR (Cal) 474
High Courts11 Jun 1879Dismissed
Piarey Lal Vs Saliga and Another
Allahabad High Court · (1880) ILR (All) 396
High Courts11 Jun 1879Dismissed
Empress of India Vs Lachman Singh
Allahabad High Court · (1880) ILR (All) 405
High Courts11 Jun 1879Allowed
Kanthi Ram Vs Bankey Lal and Others
Allahabad High Court · (1880) ILR (All) 398
High Courts09 Jun 1879
Bukronath Singh Vs The Government of India and Nilmoni Singh
Calcutta High Court · (1880) ILR (Cal) 389
High Courts09 Jun 1879Dismissed
Kanahia Lal and Another Vs Kali Din
Allahabad High Court · (1880) ILR (All) 394
High Courts06 Jun 1879Disposed Of
Empress of India Vs Karim Bakhsh
Allahabad High Court · (1880) ILR (All) 392
High Courts04 Jun 1879Disposed Of
Sadik Ali Khan Vs Muhammad Husain Khan
Allahabad High Court · (1880) ILR (All) 386
High Courts30 May 1879
Dwarkanath Mytee Vs Junmajoy Mullick
Calcutta High Court · (1880) ILR (Cal) 287
Evidence Act, 1872 — Section 13, 83
High Courts29 May 1879
Bepin Behari Singh Vs The Government
Calcutta High Court · (1880) ILR (Cal) 325
High Courts29 May 1879Allowed
Hardeo Das and Another Vs Hukam Singh
Allahabad High Court · (1880) ILR (All) 322
High Courts28 May 1879
Daimoddee Paik Vs Kaim Taridar and Another
Calcutta High Court · (1880) ILR (Cal) 300
Evidence Act, 1872 — Section 92
Privy Council27 May 1879
Gouri Nachiar Vs Chidambaram Chettiar and others
Privy Council · (1879) 6 IndApp 177
High Courts22 May 1879
Auhindro Bhoosun Chatterjee Vs Chunnoololl Johurry and Another
Calcutta High Court · (1880) ILR (Cal) 101