High Courts13 Jun 1885Disposed Off
Queen-Empress Vs Laskari
Allahabad High Court · (1885) ILR (All) 853
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12,17,797 judgments in All Courts · page 60,709 of 60,890
High Courts13 Jun 1885
Naubat Singh and Others Vs Indar Sen and Another
Allahabad High Court · (1885) ILR (All) 847
High Courts13 Jun 1885Disposed Of
Murli Rai and Others Vs Ledri and Another
Allahabad High Court · (1885) ILR (All) 851
High Courts12 Jun 1885
Pramada Dasi Vs Lakhi Narain Mitter and Others
Calcutta High Court · (1885) ILR (Cal) 60
Civil Procedure Code, 1908 (CPC) — Section 43Succession Act, 1865 — Section 172
High Courts11 Jun 1885
Gend Lall Tewari and Another Vs Denonath Ram Tewari and Others
Calcutta High Court · (1885) ILR (Cal) 673
High Courts10 Jun 1885Dismissed
Masuma Bibi and Another Vs The Collector of Ballia on behalf of the Court of Wards
Allahabad High Court · (1885) ILR (All) 687
High Courts09 Jun 1885
Shoda Nunda Surma and Another Vs Gonesh Chandra Pal
Calcutta High Court · (1885) ILR (Cal) 138
High Courts09 Jun 1885
Uzir Christian Vs Eli Seba Christian and Another
Calcutta High Court · (1885) ILR (Cal) 651
Divorce Act, 1869 — Section 13English Divorce Act — Section 30
Privy Council09 Jun 1885
Bhubaneswari Debi Vs Nilcomul Lahiri
Privy Council · (1885) 12 ILRPC 18 : (1885) 12 IndApp 137
High Courts04 Jun 1885
Halodhar Shaha and Others Vs Harogobind Das Koiburto and Another
Calcutta High Court · (1885) ILR (Cal) 105
High Courts04 Jun 1885Disposed Of
Jasoda Kuar Vs Bal Kishen
Allahabad High Court · (1885) ILR (All) 765
High Courts03 Jun 1885
Mathura Das Vs Nathuni Lall Mahta and Another
Calcutta High Court · (1885) ILR (Cal) 731
High Courts03 Jun 1885
Kali Prasanna Rai and Another Vs Dhananjai Ghose
Calcutta High Court · (1885) ILR (Cal) 625
High Courts03 Jun 1885
Nobokrista Mukherji Vs The Secretary of State for India in Council and Others
Calcutta High Court · (1885) ILR (Cal) 632
High Courts03 Jun 1885Dismissed
Radhey Lal and Others Vs Mahesh Prasad and Another
Allahabad High Court · (1885) ILR (All) 864
High Courts03 Jun 1885Allowed
Queen-Empress Vs Dan Sahai
Allahabad High Court · (1885) ILR (All) 862
Criminal Procedure Code, 1898 (CrPC) — Section 288