High Courts22 Apr 1879Dismissed
Sohan Lal and Another Vs Karim Bakhsh
Allahabad High Court · (1880) ILR (All) 283
JUDGMENT DATABASE
Search 12,16,267 Indian judgments.
12,16,267 judgments in All Courts · page 60,711 of 60,814
High Courts21 Apr 1879
In Re: Abdool and Others
Calcutta High Court · (1880) ILR (Cal) 132
Criminal Procedure Code, 1898 (CrPC) — Section 518
High Courts21 Apr 1879
Jhotee Sahoo Vs Omesh Chunder Sircar
Calcutta High Court · (1880) ILR (Cal) 1
Charter Act, 1861 — Section 15Limitation Act, 1963 — Section 5(b)
High Courts21 Apr 1879Disposed Of
Empress of India Vs Nilambar Babu
Allahabad High Court · (1880) ILR (All) 281
High Courts17 Apr 1879
Behari Lall Mookerjee Vs Mungolanath Mookerjee
Calcutta High Court · (1880) ILR (Cal) 110
Limitation Act, 1963 — Section 6Rent Law of Bengal, L.P. Act, 1869 — Section 103
High Courts17 Apr 1879
Brojonath Mozumdar Vs Ram Chunder Chuckerbutty and Others
Calcutta High Court · (1879) ILR (Cal) 929
High Courts17 Apr 1879
In Re: Maharaja of Burdwan
Calcutta High Court · (1880) ILR (Cal) 194
Criminal Procedure Code, 1898 (CrPC) — Section 532
High Courts17 Apr 1879
Gopi Mohun Mullick Vs Taramoni Chowdhrani
Calcutta High Court · (1880) ILR (Cal) 7
Criminal Procedure Code, 1898 (CrPC) — Section 518
High Courts17 Apr 1879Disposed Of
Sultan Kuar Vs Gulzari Lal
Allahabad High Court · (1880) ILR (All) 291
High Courts17 Apr 1879Dismissed
Sheo Prasad Vs Anrudh Singh
Allahabad High Court · (1880) ILR (All) 275
High Courts16 Apr 1879
Doorga Doss and Another Vs Grish Chunder Mundul and Another
Calcutta High Court · (1880) ILR (Cal) 494
High Courts16 Apr 1879Disposed Of
Ram Prasad Vs Chamaili Kuar
Allahabad High Court · (1880) ILR (All) 273
High Courts15 Apr 1879Dismissed
Baldeo Sahai Vs Shib Gopal and Others
Allahabad High Court · (1880) ILR (All) 267
High Courts10 Apr 1879
Nistarini Dasi and Dino Nath Das and Others Vs Bonomali Chatterji and Others
Calcutta High Court · (1879) ILR (Cal) 941
High Courts10 Apr 1879Dismissed
Empress of India Vs Asghar Ali and Others
Allahabad High Court · (1880) ILR (All) 264
High Courts08 Apr 1879
Miller Vs Brindabun
Calcutta High Court · (1879) ILR (Cal) 946
Calcutta Small Cause Courts Act — Section 58
High Courts08 Apr 1879
Nanack Chand and Another Vs Teluckdye Koer and Others
Calcutta High Court · (1880) ILR (Cal) 265